High Courts10 Aug 1973

Kehar Dass Vs Tarak Singh and Another

Punjab And Haryana At Chandigarh · AIR 1974 P&H 133

Arbitration Act, 1940 — Section 14(1), 14(2), 15, 16, 17Contract Act, 1872 — Section 28Specific Relief Act, 1963 — Section 14
High Courts24 Jul 1973Allowed

Sita Ram Vs State

Punjab And Haryana At Chandigarh · (1973) 07 P&H CK 0014

Penal Code, 1860 (IPC) — Section 353