COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1973

278 judgments · page 9 of 14

High Courts25 May 1973Allowed

Dr. K.L. Jaura Vs Panjab University, etc.

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 376

Punjab University Act, 1947 — Section 13, 13(1), 13(2), 14, 15Punjab University Calendar Regulations, 1972 — Regulation 16.1, 16.2, 17, 17.1, 17.2

High Courts25 May 1973Dismissed

Moman Ram and another Vs Hanuman and others

Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0019

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts25 May 1973Allowed

Dr. K.L. Jaura Vs Punjab University and others

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 376

Punjab University Act, 1947 — Section 8

High Courts24 May 1973Dismissed

Hari Kishan Dogra Vs Arjan Singh

Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 721

East Punjab Urban Rent Restriction Act, 1949 — Section 13

High Courts23 May 1973

Amrit Lachhman Vs Ruri and Another

Punjab And Haryana At Chandigarh · AIR 1974 P&H 199

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, Order 47 Rule 1, 151

High Courts23 May 1973

Sant Singh Charanjit Singh Vs The State of Haryana

Punjab And Haryana At Chandigarh · (1974) 34 STC 34

Punjab General Sales Tax Act, 1948 — Section 14

High Courts22 May 1973

Ram Narain Sharma, etc. Vs The State of Haryana, etc.

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 371

High Courts22 May 1973Allowed

Ram Narain Sharma and another Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 371

Punjab Panchayat Samities (Co-option of Members) Rules, 1961 — Rule 4

High Courts17 May 1973Dismissed

Firm Hanuman Dal and General Mills Vs The Market Committee, etc.

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 327

Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 7Punjab Agricultural Produce Markets Act, 1961 — Section 10, 11, 12, 13, 25

High Courts17 May 1973

Ram Chand Lal Chand Vs Khem Chand Lal Chand and Others

Punjab And Haryana At Chandigarh · AIR 1974 P&H 91

Transfer of Property Act, 1882 — Section 52

High Courts14 May 1973Dismissed

Messrs Kapur Silk Weaving Mills, Amritsar Vs Shri Manohak Lal

Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0009

Payment of Wages Act, 1936 — Section 15(2)

High Courts11 May 1973

Moman Vs Radha Kishan

Punjab And Haryana At Chandigarh · AIR 1974 P&H 186

High Courts10 May 1973

In Re: Northern Enterprises Corporation Pvt. Ltd.

Punjab And Haryana At Chandigarh · (1974) 44 CompCas 334

Companies (Court) Rules, 1959 — Rule 38Companies Act, 1956 — Section 17

High Courts09 May 1973Dismissed

Brij Lal Vs The State of Punjab, etc.

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 310

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4)Punjab Co-operative Societies Act, 1961 — Section 10(4), 10A, 13, 14, 21

High Courts08 May 1973

Assessing Authority and Another Vs Amir Chand Om Parkash

Punjab And Haryana At Chandigarh · (1974) 33 STC 120

Punjab General Sales Tax Act, 1948 — Section 5

High Courts04 May 1973Dismissed

Siri Ram and Others Vs Edward Ganj Public Welfare Association Ltd. and Others

Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0026

Companies Act, 1956 — Section 186

High Courts02 May 1973Dismissed

Mulkjit Singh Vs Narain Singh and another

Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0031

Civil Procedure Code, 1908 (CPC) — Section 144

High Courts02 May 1973Dismissed

Shmt. Harbans Kaur Vs Sardara Singh, etc.

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 303

High Courts02 May 1973Allowed

Tarsem Lal Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (1973) 05 P&H CK 0007

Punjab Municipal Election Rules, 1952 — Rule 51

High Courts30 Apr 1973

Commissioner of Wealth-tax Vs Yuvraj Amrinder Singh

Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 292 : (1974) 96 ITR 101

Wealth Tax Act, 1957 — Section 5(1)