High Courts12 Jan 1973Dismissed
Mohan Lal Jain Vs Mohan Lal and another
Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 380
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1973
278 judgments · page 14 of 14
High Courts12 Jan 1973
Subash Chander and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 54
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 110, 110, 95(1), 96(1)Penal Code, 1860 (IPC) — Section 304
High Courts10 Jan 1973Dismissed
In The Matter of The Companies Act I of 1956 and of Messrs Suraj Bachat Yojna (P) Ltd. Amritsar Registrar of Companies Punjab, Himachal Pradesh and Chandigarh, Jullundur Vs Messrs Suraj Bachat Yojna Private Limited and others
Punjab And Haryana At Chandigarh · (1973) 01 P&H CK 0028
Companies Act, 1956 — Section 439(5)
High Courts10 Jan 1973Dismissed
Registrar of Companies Vs Suraj Bachat Yojna Private Ltd. and Others
Punjab And Haryana At Chandigarh · (1973) 43 CompCas 343
Companies Act, 1956 — Section 439(5)
High Courts09 Jan 1973
Kesar Singh and Others Vs The State and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 424
Land Acquisition Act, 1894 — Section 18, 18(1), 18(2), 6, 9
High Courts09 Jan 1973Dismissed
The State of Haryana Vs Shri Ram Niwas Birla Alias R.N. Birla and another
Punjab And Haryana At Chandigarh · (1973) 01 P&H CK 0010
Essential Commodities Act, 1955 — Section 7
High Courts09 Jan 1973Dismissed
Life Convict Bhana Ram Vs Superintendent Jail, Sangrur and another
Punjab And Haryana At Chandigarh · (1973) 01 P&H CK 0003
Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3
High Courts08 Jan 1973Allowed
Man Mohan Singh Vs The State
Punjab And Haryana At Chandigarh · (1973) 01 P&H CK 0024
Criminal Procedure Code, 1898 (CrPC) — Section 661A
High Courts08 Jan 1973
Sat Narain and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1974) CriLJ 232
Penal Code, 1860 (IPC) — Section 405, 406, 420
High Courts05 Jan 1973
Punjab National Bank and Another Vs Punjab Finance Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (1973) 43 CompCas 350
Companies Act, 1956 — Section 441(2), 446, 446(1), 446(3)
High Courts05 Jan 1973Dismissed
Babu Singh Alias Parma Nand Vs Jaswant and another
Punjab And Haryana At Chandigarh · (1973) 01 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts04 Jan 1973
Dharam Pal Sat Dev Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 97 ITR 302
Income Tax Act, 1961 — Section 187(2), 188Partnership Act, 1932 — Section 42
High Courts03 Jan 1973Dismissed
Ram Niwas Vs Union of India and another
Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 425
East Punjab Urban Rent Restriction Act, 1949 — Section 2(d)
High Courts03 Jan 1973
Mahavir Metal Works Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 92 ITR 513
Income Tax Act, 1961 — Section 271(1)
High Courts03 Jan 1973
Kishorilal and Others Vs Daya Nand and Another
Punjab And Haryana At Chandigarh · (1974) CriLJ 902
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 157
High Courts03 Jan 1973
Dhanti and Others Vs Isheri and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 120
Punjab Laws Act, 1872 — Section 5
High Courts02 Jan 1973Dismissed
Major Jagjit Singh and others Vs Kartar Singh and others
Punjab And Haryana At Chandigarh · (1973) ACJ 147
Motor Vehicles Act, 1988 — Section 110A
High Courts02 Jan 1973Dismissed
Major Jagjit Singh and Others Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · (1973) ACJ 147
Motor Vehicles Act, 1988 — Section 110A