High Courts23 Feb 1973
Karoria Mal Lachhmi Narain Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 96 ITR 479
Income Tax Act, 1922 — Section 22(4), 66(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1973
278 judgments · page 12 of 14
High Courts23 Feb 1973
Kalu Vs Nand Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 50
Hindu Succession Act, 1956 — Section 3(1)
High Courts23 Feb 1973Dismissed
Pt. Wazir Chand Vs Murti Bara Shivala
Punjab And Haryana At Chandigarh · (1973) 02 P&H CK 0010
High Courts22 Feb 1973
Jagan Nath Pyare Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1973) 92 ITR 207
Income Tax Act, 1922 — Section 26A, 66Income Tax Rules, 1922 — Rule 2, 3, 4
High Courts21 Feb 1973
Hakim Ram Saran Dass Vs Manik Chand
Punjab And Haryana At Chandigarh · AIR 1974 P&H 45
Specific Relief Act, 1963 — Section 21
High Courts21 Feb 1973
Puran Chand Gupta and Another Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1973 P&H 450
Punjab General Clauses Act, 1898 — Section 22(36)Punjab Municipal Act, 1911 — Section 1(3), 15, 16, 3(7), 3(8)
High Courts21 Feb 1973
Shiromani Gurdwara Prabandhak Committee, Amritsar Vs Sewa Singh
Punjab And Haryana At Chandigarh · AIR 1973 P&H 414
Sikh Gurdwaras Act, 1925 — Section 15, 3(2), 3(3), 5
High Courts20 Feb 1973Dismissed
Manhor Lal Madan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 02 P&H CK 0023
Constitution of India, 1950 — Article 309
High Courts19 Feb 1973
Rameshwar Pershad Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 98 : (1974) 95 ITR 605
Income Tax Act, 1961 — Section 210, 221Income Tax Rules, 1962 — Rule 38
High Courts19 Feb 1973
Sardarni Ahilya Raghbir Singh Raja Sansi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1974) 97 ITR 425
Gift Tax Act, 1958 — Section 4Income Tax Act, 1961 — Section 45, 52(1)
High Courts14 Feb 1973
Parma Nand Joginder Pal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1973) 32 STC 533
Punjab General Sales Tax Act, 1948 — Section 22, 5
High Courts14 Feb 1973
Commissioner of Income Tax Vs Mohan Lal Sanganeria
Punjab And Haryana At Chandigarh · (1977) 107 ITR 579
High Courts14 Feb 1973
Gumani Ram Siri Ram Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 98 ITR 337
Income Tax Act, 1961 — Section 68
High Courts14 Feb 1973
The State of Punjab Vs Parkash Chand Kishan Kumar
Punjab And Haryana At Chandigarh · (1974) 33 STC 37
Punjab General Sales Tax Act, 1948 — Section 6
High Courts13 Feb 1973Allowed
Sharma Sales Centre Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 93
Punjab General Sales Tax Act, 1948 — Section 11(6), 2(1), 20(1), 22(2), 4(3)Punjab General Sales Tax Rules, 1949 — Rule 29
High Courts09 Feb 1973Allowed
Shri Mohan Lal Thapar Vs Messrs Sard Ispat Udyog Chhehrata, Amritsar and another
Punjab And Haryana At Chandigarh · (1978) 2 RCR(Rent) 608 : (1973) RCR(Rent) 413
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts09 Feb 1973
Ganga Parshad and Another Vs Devi Lal
Punjab And Haryana At Chandigarh · AIR 1974 P&H 62 : (1973) RCR(Rent) 381
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)Transfer of Property Act, 1882 — Section 116
High Courts09 Feb 1973Dismissed
Bishan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1973) 02 P&H CK 0006
Penal Code, 1860 (IPC) — Section 302
High Courts08 Feb 1973
Harish Chander Vs Ganga Singh and Sons and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 156 : (1975) 2 ILR (P&H) 84
Negotiable Instruments Act, 1881 (NI) — Section 37, 64, 84
High Courts05 Feb 1973Allowed
Harbans Kaur and others Vs Ludhiana Improvement Trust, Ludhiana and others
Punjab And Haryana At Chandigarh · (1973) 1 ILR (P&H) 705 : (1973) 75 PLR 511
Punjab Town Improvement Act, 1922 — Section 24