High Courts10 Sept 1973
Jaswant Rai Vs Dhanwanti Devi and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 197
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1973
278 judgments · page 6 of 14
High Courts10 Sept 1973
Union of India Vs Amin Chand Payarelal
Punjab And Haryana At Chandigarh · AIR 1974 P&H 190 : (1975) 2 ILR (P&H) 502
Railways Act, 1989 — Section 140, 141, 142, 56(1), 59(2)
High Courts06 Sept 1973
Hakam Singh Vs Jaswant Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 235 : (1975) 2 ILR (P&H) 494
Civil Procedure Code Amendment Act, 1888 — Section 47, 551Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 32, Order 41 Rule 33, Order 41 Rule 34, Order 41 Rule 35
High Courts05 Sept 1973Dismissed
H.L. Jain Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 432
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Punjab Court Fee Stamp Rules, 1934 — Rule 4Punjab Reorganisation Act, 1966 — Section 59, 59(1), 92
High Courts31 Aug 1973
The State Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · (1974) CriLJ 970 : (1973) 2 ILR (P&H) 561
Arms Act, 1959 — Section 25Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226
High Courts30 Aug 1973
Mallu Vs Ram Chand and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 181
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2)Transfer of Property Act, 1882 — Section 52
High Courts29 Aug 1973
Gurinder Pal Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 125
Constitution of India, 1950 — Article 15(4)
High Courts29 Aug 1973
Molar Singh Vs Din Dayal and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 302
High Courts29 Aug 1973
Nawab Khan Vs Bharat Bhushan Jain and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 128
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151Land Acquisition Act, 1894 — Section 18
High Courts24 Aug 1973Dismissed
Hind Chit Fund (P.) Ltd. (In Liquidation) Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (1974) 44 CompCas 329
Companies Act, 1956 — Section 446(2), 458A
High Courts23 Aug 1973Dismissed
Lakshmi Narain Kapoor Vs The Punjab State, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 428
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12(5)
High Courts17 Aug 1973
Sheo Karan Dass Bhoj Raj Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1974) 34 STC 94
High Courts17 Aug 1973
Ram Nath and Others Vs Murti Shri Krishan Maharaj through Mahant Prem Dass
Punjab And Haryana At Chandigarh · AIR 1974 P&H 184
High Courts17 Aug 1973
Cbawli Devi and Others Vs Union of India (UOI) and others
Punjab And Haryana At Chandigarh · (1973) 08 P&H CK 0008
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Motor Vehicles Act, 1939 — Section 110A, 110A(3), 110D
High Courts16 Aug 1973Dismissed
Jai Ram Vs Ram Partap
Punjab And Haryana At Chandigarh · (1973) RCR(Rent) 717
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Aug 1973
Resham Lal and Others Vs Anand Sarup and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 97
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts14 Aug 1973
State of Punjab Vs Baldev Krishan
Punjab And Haryana At Chandigarh · (1973) 08 P&H CK 0001
Penal Code, 1860 (IPC) — Section 409
High Courts13 Aug 1973
Des Raj Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 214
Punjab Agricultural Produce Markets Act, 1961 — Section 10, 12, 13
High Courts13 Aug 1973
Balwant Singh Vs Mehar Singh
Punjab And Haryana At Chandigarh · AIR 1974 P&H 130
Stamp Act, 1899 — Section 2(14), 35, 36, 61Transfer of Property Act, 1882 — Section 53
High Courts10 Aug 1973
Gram Panchayat, Mehtabgarh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 89
Constitution of India, 1950 — Article 226Punjab Excise Act, 1914 — Section 26(3), 41