High Courts26 Oct 1973Dismissed
Udham Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 601
Dangerous Drugs Act, 1930 — Section 2, 6Evidence Act, 1872 — Section 105, 68Opium Act, 1878 — Section 3, 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1973
278 judgments · page 4 of 14
High Courts26 Oct 1973
Deo Dutta Sharma Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (1974) CriLJ 1156 : (1975) 2 ILR (P&H) 595
Penal Code, 1860 (IPC) — Section 411
High Courts24 Oct 1973
Daya Ram Vs Puran Chand and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 194
Civil Procedure Code, 1908 (CPC) — Section 115Representation of the People Act, 1951 — Section 84
High Courts24 Oct 1973
Dass Ram and Another Vs Charanjit Lal and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 195
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 17 Rule 1
High Courts23 Oct 1973Allowed
Tale and others Vs Gram Panchayat of Village Katwal and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0036
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts23 Oct 1973
Dashmesh Transport Company Pvt. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 559 : (1974) 93 ITR 275
Income Tax Act, 1961 — Section 28, 37, 40
High Courts23 Oct 1973Allowed
Sudesh Kumar Vs Jai Narain and another
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Oct 1973
Bharat Mittar Vs Sonu Ram and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 196
High Courts19 Oct 1973Allowed
Surjit Singh and others Vs Bhag Singh and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts17 Oct 1973
M/s. Sadhu Ram Bali Ram and another Vs M/s. Ghansham Dass Madan Lal and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Oct 1973
Sadhu Ram-Bali Ram Vs Ghansham Dass-Madan Lal
Punjab And Haryana At Chandigarh · (1975) 1 ILR (P&H) 365
Civil Procedure Code, 1908 (CPC) — Section 105, 115Evidence Act, 1872 — Section 101, 102, 103
High Courts17 Oct 1973Allowed
Mulakh Raj Nand Lal Vs The Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (1974) 33 STC 42
Punjab General Sales Tax Act, 1948 — Section 2, 5
High Courts17 Oct 1973
Additional Commissioner of Income Tax Vs Bipan Lal Kuthiala
Punjab And Haryana At Chandigarh · (1975) 98 ITR 343
Income Tax Act, 1961 — Section 256, 271, 273, 274
High Courts15 Oct 1973Allowed
Naginder Singh and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0037
Punjab Co-operative Societies Act, 1961 — Section 26(1D)
High Courts15 Oct 1973Allowed
Sewa Singh Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 552
High Courts11 Oct 1973
Daman Anand and Another Vs Hira Lal and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 232
Arbitration Act, 1940 — Section 34
High Courts09 Oct 1973
The Hindustan Commercial Bank Ltd. Vs Jagtar Singh
Punjab And Haryana At Chandigarh · AIR 1974 P&H 208
Limitation Act, 1908 — Article 59, 60, 63, 15
High Courts04 Oct 1973Allowed
Punjab National Bank Vs The Union of India and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0006
Constitution of India, 1950 — Article 226
High Courts04 Oct 1973Dismissed
Thakur Singh and others Vs Inder Singh
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0005
Oaths Act, 1873 — Section 9
High Courts03 Oct 1973
Narinder Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 544
Punjab Co-operative Societies Act, 1961 — Section 55