High Courts06 Nov 1973
Pyare Lal Khushwant Rai Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 653 : (1974) 34 STC 341
Punjab General Sales Tax Act, 1948 — Section 22, 5, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1973
278 judgments · page 3 of 14
High Courts05 Nov 1973
The State Vs Indian Aluminium Cable Ltd.
Punjab And Haryana At Chandigarh · (1974) 33 STC 152
Central Sales Tax Act, 1956 — Section 8, 9Punjab General Sales Tax Act, 1948 — Section 20, 22, 5, 6
High Courts02 Nov 1973Dismissed
Kapur Chand and another Vs Des Raj
Punjab And Haryana At Chandigarh · (1973) 11 P&H CK 0019
Evidence Act, 1872 — Section 114(g)
High Courts02 Nov 1973
The Municipal Committee, Kaithal Vs Pyare Lal Rikhi Ram and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 239
Transfer of Property Act, 1882 — Section 106
High Courts02 Nov 1973
Sanyukta Vs Prem Kumar Madan and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 203 : (1975) 2 ILR (P&H) 646
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2Hindu Marriage Act, 1955 — Section 10, 9
High Courts02 Nov 1973Allowed
Hira Singh, etc. Vs Haria, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 641
Punjab Security of Land Tenures Act, 1953 — Section 14A, 15(1), 9A
High Courts01 Nov 1973Dismissed
Chanan Singh and Others Vs Lal Singh
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 635
Civil Procedure Code, 1908 (CPC) — Section 11Punjab Security of Land Tenures Act, 1953 — Section 17A, 17A(1)
High Courts31 Oct 1973Dismissed
Dilawar Singh Vs The State of Punjab, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 615
Constitution of India, 1950 — Article 14, 15, 15(1), 19(1), 19(6)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12
High Courts31 Oct 1973
Partap Singh and Others Vs Midha Singh and Others
Punjab And Haryana At Chandigarh · AIR 1974 P&H 227
Constitution of India, 1950 — Article 226, 227Northern India Canal and Drainage Act, 1873 — Section 20, 3(11), 30
High Courts31 Oct 1973Dismissed
Akhara Dharam Dhajan Sadhan Vs Kehar Singh, etc.
Punjab And Haryana At Chandigarh · (1975) 2 ILR (P&H) 624
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226, 227Pepsu Tenancy and Agricultural Lands Act, 1955 — Section 22, 51(1)
High Courts31 Oct 1973Allowed
D.P Gupta and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0007
High Courts31 Oct 1973Allowed
Sham Kaur Vs The Financial Commissioner, Revenue, Punjab, Chandigarh, and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0003
Punjab Security of Land Tenures Act, 1953 — Section 14A(ii)
High Courts30 Oct 1973Dismissed
Mehar Singh Vs Vinod Parshad
Punjab And Haryana At Chandigarh · (1974) RCR(Rent) 199
Punjab Municipal Act, 1911 — Section 114
High Courts29 Oct 1973
Additional Commissioner of Income Tax Vs Karnail Singh V. Kaleran
Punjab And Haryana At Chandigarh · (1974) 94 ITR 505
Income Tax Act, 1922 — Section 28Income Tax Act, 1961 — Section 271, 271(1)
High Courts29 Oct 1973
Kikkar Singh Vs Daddahoor Co-operative Agricultural Service Society and Another
Punjab And Haryana At Chandigarh · AIR 1974 P&H 299
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151, 47Limitation Act, 1963 — Article 181, 14, 5
High Courts29 Oct 1973
Niranjan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1976) PLJ 81 : (1984) RRR 348
High Courts29 Oct 1973Dismissed
Ishar Das and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1975 P&H 29
Civil Procedure Code, 1908 (CPC) — Section 104, 96Constitution of India, 1950 — Article 14
High Courts29 Oct 1973
Munshi Vs Punna Ram
Punjab And Haryana At Chandigarh · AIR 1974 P&H 229 : (1975) 2 ILR (P&H) 608
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 41 Rule 5Limitation Act, 1963 — Section 14, 5
High Courts26 Oct 1973
Ram Sarup and others Vs Manohar and others
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0034
High Courts26 Oct 1973Dismissed
Hoshiar Singh and other Vs Ram Sarup and another
Punjab And Haryana At Chandigarh · (1973) 10 P&H CK 0025
Punjab Tenancy Act, 1887 — Section 50