High Courts21 Oct 1969Dismissed

Chaman Lal Vs Mohan Lal

Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 29

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47, 60, 60(1), 60(3)Limitation Act, 1908 — Article 166Limitation Act, 1963 — Article 127