High Courts21 Jan 1969
Satya Devi Vs The State
Punjab And Haryana At Chandigarh · AIR 1969 P&H 387 : (1969) CriLJ 1424 : (1970) 2 ILR (P&H) 151
Criminal Procedure Code, 1898 (CrPC) — Section 465
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1969
399 judgments · page 20 of 20
High Courts20 Jan 1969
Jai Gopal Mehra Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 139 : (1969) 74 ITR 594
Income Tax Act, 1922 — Section 34
High Courts20 Jan 1969Dismissed
Gulwant Singh and another Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0009
High Courts17 Jan 1969Allowed
Bachan Singh Vs Jas Kaur
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0006
Punjab Pre-emption Act, 1913 — Section 15(1)
High Courts17 Jan 1969Allowed
Union of India Vs Sohan Lal and others
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0001
Limitation Act, 1963 — Section 5
High Courts16 Jan 1969Dismissed
Anjan Singh Vs Sub Inspector Pt. Rattan Lal and others
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0034
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts15 Jan 1969Allowed
Beant Singh Bath Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 268
Constitution of India, 1950 — Article 136(1), 14, 162, 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 197Mineral Concession Rules, 1960 — Rule 55
High Courts15 Jan 1969
Radha Kishan Harbans Lal, Printing and Finishing Mills Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 363
Central Excise Rules, 1944 — Rule 96
High Courts14 Jan 1969Allowed
The Management of Technological Institute of Textiles Vs The Labour Court and Others
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 50
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(1), 33, 33A, 33B, 33B(1)Punjab Municipal Act, 1911 — Section 238
High Courts13 Jan 1969Dismissed
Bavva Singh Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0030
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts10 Jan 1969Allowed
Hira Lal Altas Huta Lal Vs Shivlal and Others
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0033
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts10 Jan 1969Allowed
Nahar Singh Vs The State
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0028
Penal Code, 1860 (IPC) — Section 304
High Courts10 Jan 1969Dismissed
Atma Ram Dukhi Vs Home Secretary, Punjab and Another
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0011
Contempt of Courts Act, 1971 — Section 3
High Courts10 Jan 1969Allowed
State of Punjab Vs Messrs Thakur Dass
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0008
East Punjab General Sales Tax Act, 1948 — Section 6
High Courts09 Jan 1969Dismissed
Sahib Singh and others Vs Additional Director Consolidation of Holdings, Punjab and others
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0010
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts07 Jan 1969Allowed
The Shiromant Gurdwara Parbhandak Committee, Amritsar Vs Mahant Kirpa Ram
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0004
Sikh Gurdwaras Act, 1925 — Section 19
High Courts06 Jan 1969Dismissed
Anokh Singh Vs Baggu
Punjab And Haryana At Chandigarh · (1970) 2 ILR (P&H) 259
Criminal Procedure Code, 1898 (CrPC) — Section 247, 250, 251, 252, 253Penal Code, 1860 (IPC) — Section 323, 324, 406, 419, 420
High Courts06 Jan 1969Dismissed
State of Punjab and others Vs Bhai Fateh Jang Singh
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0005
Punjab Resumption of Jagirs Act, 1957 — Section 3
High Courts03 Jan 1969Dismissed
Smt. Hussain Bai Vs Kalu and others
Punjab And Haryana At Chandigarh · (1969) 01 P&H CK 0029