High Courts27 Nov 1969Dismissed
Himachal Government Transport Simla and Another Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 281
Motor Vehicles Act, 1988 — Section 110B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1969
399 judgments · page 3 of 20
High Courts27 Nov 1969Allowed
Ram Chand Vs The Punjab State and others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 184 : (1970) 72 PLR 231
Constitution of India, 1950 — Article 226, 227
High Courts26 Nov 1969Dismissed
State of Punjab Vs International Cotton (Waste) Corporation and Others
Punjab And Haryana At Chandigarh · (1970) 25 STC 496
Punjab General Sales Tax Act, 1948 — Section 5
High Courts25 Nov 1969Dismissed
Pioneer Company Vs Kaithal Cotton and General Mills Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0016
High Courts21 Nov 1969
Sunder Singh and others Vs Jiwan Singh and others
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0039
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts21 Nov 1969Dismissed
Amar Nath and others Vs Ishar Singh and others
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7
High Courts20 Nov 1969Allowed
Tara Chand and others Vs Parkash Chand and another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 173
Limitation Act, 1913 — Section 4
High Courts20 Nov 1969Allowed
Tara Chand and Others Vs Parkash Chand and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 173
Limitation Act, 1963 — Section 10, 11, 12, 12(2), 13
High Courts19 Nov 1969Dismissed
Kashmiri Lal Vs Chuhar Ram
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 271 : (1970) 72 PLR 325
High Courts19 Nov 1969Allowed
B.D. Gupta Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 166
Constitution of India, 1950 — Article 226, 227Punjab Reorganisation Act, 1966 — Section 80, 80(1), 80(2), 80(3), 82(6)
High Courts19 Nov 1969
Gian Chand and Another Vs Rawalpindi Victory Transport Co. Ltd.
Punjab And Haryana At Chandigarh · (1970) 2 LLJ 564
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts19 Nov 1969Allowed
Tara Singh and another Vs Lehna Singh and another
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0002
Transfer of Property Act, 1882 — Section 68(I)(d)
High Courts18 Nov 1969Allowed
Hardyal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 255
Arbitration Act, 1940 — Section 28, 28(1), 28(2), 3, 30Arbitration Rules, 1940 — Rule 3, 8
High Courts17 Nov 1969Dismissed
Gurmel Singh Vs Prem Kaur
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0040
Punjab Land Revenue Act, 1887 — Section 44
High Courts17 Nov 1969
Amarjit Singh Sohan Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1970 P&H 279 : (1970) CriLJ 835
Penal Code, 1860 (IPC) — Section 300, 304
High Courts14 Nov 1969Allowed
Sheo Ram Sarpanch Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 158
Constitution of India, 1950 — Article 226, 227Government Servants Conduct Rules, 1955 — Rule 9(1), 9(4), 9(6)Gram Panchayat Rules, 1965 — Rule 9
High Courts13 Nov 1969Dismissed
Harbans Singh and others Vs Gurdial Singh and others
Punjab And Haryana At Chandigarh · (1969) 11 P&H CK 0034
Limitation Act, 1908 — Section 5
High Courts13 Nov 1969
S. Teja Singh Vs Satya and Others
Punjab And Haryana At Chandigarh · AIR 1971 P&H 80 : (1971) CriLJ 399 : (1971) 2 ILR (P&H) 147
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 5, 51Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts12 Nov 1969Dismissed
Sada Ram and Others Vs Gajjan Shiama
Punjab And Haryana At Chandigarh · AIR 1970 P&H 511 : (1970) RCR(Rent) 127
Transfer of Property Act, 1882 — Section 111
High Courts11 Nov 1969Dismissed
Ajit Singh Vs Madha Singh and Another
Punjab And Haryana At Chandigarh · (1971) 2 ILR (P&H) 246
Succession Act, 1925 — Section 63