High Courts01 Mar 1968Dismissed
Rao Birinder Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 441 : (1969) 1 ILR (P&H) 176
Constitution of India, 1950 — Article 258, 356, 361, 361(1), 53
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1968
382 judgments · page 18 of 20
High Courts01 Mar 1968Allowed
Munshi Vs Giani
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0016
High Courts01 Mar 1968
Ran Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0005
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4)
High Courts29 Feb 1968
Workmen of Bali Singh and Bhagwan Singh Vs Management of Bali Singh and Bhagwan Singh
Punjab And Haryana At Chandigarh · AIR 1969 P&H 147
Industrial Disputes Act, 1947 — Section 10Punjab Reorganisation Act, 1966 — Section 93
High Courts28 Feb 1968Dismissed
Karam Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0004
Punjab Security of Land Tenures Act, 1953 — Section 10A
High Courts27 Feb 1968Allowed
Bhagwan Das Pribhdas and Others Vs Santokh Singh Saran Singh
Punjab And Haryana At Chandigarh · AIR 1968 P&H 461
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5, Order 21 Rule 54, Order 38 Rule 5, 136
High Courts27 Feb 1968Dismissed
Chhajju Ram Maru Ram and Another Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 1968 P&H 439 : (1968) CriLJ 1300
Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts27 Feb 1968Dismissed
National Tobacco Co., Employees Union (Regd), Jullundur Vs Manohar Singh and Another
Punjab And Haryana At Chandigarh · AIR 1968 P&H 514
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2
High Courts27 Feb 1968Dismissed
Sohan Singh Vs Achhar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 463
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts23 Feb 1968Allowed
Ram Murti Chopra Vs The Senior Superintendent of Post Offices, Ludhiana and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0006
Constitution of India, 1950 — Article 226
High Courts23 Feb 1968Allowed
Smt. Naranjan Kaur Vs Dr. Siri Ram
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0001
East Punjab Urban Rent Restriction Act, 1949 — Section 13(1)(ii)(b)
High Courts21 Feb 1968
Grand Cinema, Mansa Vs Entertainment Tax Officer, Bhatinda and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 98
Constitution of India, 1950 — Article 14Punjab Entertainments Duty Act, 1955 — Section 14
High Courts20 Feb 1968Dismissed
Karam Chand Moola Ram and Others Vs Telu Ram and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 473
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 41 Rule 2, 100 , 101Transfer of Property Act, 1882 — Section 60
High Courts20 Feb 1968Allowed
Nanak Singh and others Vs The Deputy Commissioner, Amritsar and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0003
Constitution of India, 1950 — Article 226, 227
High Courts16 Feb 1968Allowed
Amar Sarjit Kaur and another Vs The Financial Commissioner and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0002
Constitution of India, 1950 — Article 226
High Courts07 Feb 1968Allowed
Mehal Singh and another Vs Financial Commissioner, Punjab and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0016
Constitution of India, 1950 — Article 226
High Courts06 Feb 1968Allowed
Jai Singh Vs Assistant Director, Consolidation of Holdings and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts02 Feb 1968Allowed
Prem Swaroop Datta Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0015
Constitution of India, 1950 — Article 226
High Courts02 Feb 1968Dismissed
Inder Singh Vs The Haryana State and others
Punjab And Haryana At Chandigarh · (1968) 02 P&H CK 0014
Punjab Gram Panchayat Act, 1952 — Section 102(2)
High Courts31 Jan 1968Dismissed
Amrit Bank Ltd. and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1968) 38 CompCas 356
Banking Regulation Act, 1949 — Section 37, 45, 45(2), 45(4)