High Courts12 Mar 1968Allowed
Daulat Ram Vs Thakar Singh and others
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 374 : (1968) 70 PLR 494
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1968
382 judgments · page 17 of 20
High Courts11 Mar 1968Dismissed
Gurdial Kaur Vs Mangal Singh
Punjab And Haryana At Chandigarh · AIR 1968 P&H 396
Constitution of India, 1950 — Article 12, 13(2), 13(3), 15
High Courts11 Mar 1968Allowed
Piara Singh Vs The Chief Settlement Commissioner and others
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0007
High Courts08 Mar 1968
Jiana Singh Vs L. Isa Dass, Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 12 : (1969) 71 PLR 46
Constitution of India, 1950 — Article 226, 227Punjab Municipal Election Rules, 1952 — Rule 11, 11(1), 11(2), 12, 7
High Courts08 Mar 1968
S.S. Atwal Vs Commissioner of Income Tax, Patiala
Punjab And Haryana At Chandigarh · AIR 1968 P&H 371
Patiala Income Tax Act, 2001 — Section 34, 34(1), 66(2)
High Courts08 Mar 1968Allowed
Jiana Singh Vs D. Isa Dass, Deputy Commissioner, Rohtak and others
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 12 : (1969) 71 PLR 46
Constitution of India, 1950 — Article 226
High Courts08 Mar 1968Dismissed
Smt. Mohinder Kaur and Others Vs Wassan Singh Kundan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 389 : (1969) 1 ILR (P&H) 260
Hindu Succession Act, 1956 — Section 25, 27
High Courts07 Mar 1968Dismissed
National College Vs The Syndicate of The Punjab University and Others
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 200
Contempt of Courts Act, 1971 — Section 3
High Courts07 Mar 1968Allowed
Shanker Dass Bishan Dass and Others Vs Deputy Commissioner, Jullundur City and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 521
Constitution of India, 1950 — Article 19(1)
High Courts07 Mar 1968Dismissed
National College, Sathiala Vs The Syndicate of The Punjab University, Chandigarh and others
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0010
Contempt of Courts Act, 1971 — Section 3
High Courts06 Mar 1968
Suresh Kumar and Another Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1969 P&H 257 : (1969) 1 ILR (P&H) 103
Constitution of India, 1950 — Article 16, 226, 309, 311
High Courts06 Mar 1968Dismissed
Sat Pal Vs Charan Dass
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0008
East Punjab Urban Rent Restriction Act, 1949 — Section 13(4)
High Courts05 Mar 1968Allowed
Gurcharan Singh Vs Madan Lal
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts05 Mar 1968
Goodyear (India) Ltd. and Another Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1969) 1 LLJ 153
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33Industrial Employment (Standing Orders) Act, 1946 — Section 7
High Courts04 Mar 1968Allowed
Mohinder Singh Sawhney Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 391 : (1969) 1 ILR (P&H) 1
Punjab Cattle Fairs (Regulation) Act, 1967 — Section 2, 3
High Courts01 Mar 1968Allowed
Smt. Chander Kanta alias Chander Wati Vs Dial Chand
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 251
Hindu Marriage Act, 1955 — Section 9
High Courts01 Mar 1968Allowed
Ram Rikh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1968) 03 P&H CK 0047
Constitution of India, 1950 — Article 226
High Courts01 Mar 1968
Chander Kanta alias Chander Wati Vs Dial Chand
Punjab And Haryana At Chandigarh · (1969) 1 ILR (P&H) 251
Evidence Act, 1872 — Section 8Hindu Marriage Act, 1955 — Section 10(1), 23(1), 9, 9(1), 9(2)
High Courts01 Mar 1968
Inderjit Singh Vs Raj Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (1968) CriLJ 1527
Constitution of India, 1950 — Article 227Penal Code, 1860 (IPC) — Section 175, 178, 179, 180, 223
High Courts01 Mar 1968Allowed
Ambala Bus Syndicate Private Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1968 P&H 349
Motor Vehicles Act, 1939 — Section 47, 57(8), 62