High Courts05 Jan 1968Allowed
Sardari Lal Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1968) 01 P&H CK 0004
Punjab Municipal Act, 1911 — Section 16
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1968
382 judgments · page 20 of 20
High Courts03 Jan 1968
Muni Lal Vs Chandu Lal
Punjab And Haryana At Chandigarh · (1968) 01 P&H CK 0017
East Punjab Urban Rent Restriction Act, 1949 — Section 15(4)