High Courts22 Mar 1968Allowed

Sat Pal Sharma and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · AIR 1968 P&H 499 : (1969) 1 ILR (P&H) 23

Constitution of India, 1950 — Article 226, 309Punjab Financial Commissioners office (State Service Class III) Rules, 1957 — Rule 6, 7(1)States Reorganisation Act, 1956 — Section 115(7)
High Courts19 Mar 1968Dismissed

Pala Singh Vs State of Punjab and Another

Punjab And Haryana At Chandigarh · AIR 1968 P&H 376 : (1969) 1 ILR (P&H) 661

Constitution of India, 1950 — Article 14, 19, 226, 227, 265East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 21, 23, 23(1), 28
High Courts13 Mar 1968Dismissed

Bhupinder Singh Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · AIR 1968 P&H 406 : (1969) 1 ILR (P&H) 378

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3(1)Constitution of India, 1950 — Article 226, 311Evidence Act, 1872 — Section 101, 102, 103, 104, 114