High Courts04 Aug 1961Dismissed

State Vs Mehro and others

Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0035

Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 8
High Courts02 Aug 1961Dismissed

Banta and Another Vs Udham Kaur

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 279

Civil Procedure Code, 1908 (CPC) — Section 10Punjab Land Revenue Act, 1887 — Section 117, 158, 158(1), 158(2)
High Courts28 Jul 1961

Sunder Singh Vs Manna Sunder Singh

Punjab And Haryana At Chandigarh · AIR 1962 P&H 127

Civil Procedure Code, 1908 (CPC) — Section 151Divorce Act, 1869 — Section 55Hindu Marriage Act, 1955 — Section 10, 24
High Courts14 Jul 1961Allowed

Babu Ram Vs The State of Punjab and Others

Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 176

Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 80, 80(1), 80(2), 81, 82Punjab Municipal Election Rules, 1952 — Rule 10, 14, 15, 16(1), 3(3)