UNION OF INDIA Vs SETH SPINNING MILLS LTD. (IN LIQUIDATION).
Punjab And Haryana At Chandigarh · (1962) 46 ITR 193
COURT ARCHIVE
330 judgments · page 7 of 17
Punjab And Haryana At Chandigarh · (1962) 46 ITR 193
Punjab And Haryana At Chandigarh · AIR 1962 P&H 74 : (1962) 1 ILR (P&H) 343 : (1962) 45 ITR 233
Punjab And Haryana At Chandigarh · AIR 1962 P&H 62
Punjab And Haryana At Chandigarh · AIR 1962 P&H 168
Punjab And Haryana At Chandigarh · (1961) 09 P&H CK 0003
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 735
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 507
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 735
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 503
Punjab And Haryana At Chandigarh · AIR 1962 P&H 474 : (1962) 1 ILR (P&H) 498
Punjab And Haryana At Chandigarh · AIR 1962 P&H 101 : (1962) 32 CompCas 125 : (1962) 1 ILR (P&H) 468
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0036
Punjab And Haryana At Chandigarh · AIR 1962 P&H 203 : (1962) 1 ILR (P&H) 338
Punjab And Haryana At Chandigarh · AIR 1963 P&H 229 : (1962) 1 ILR (P&H) 591
Punjab And Haryana At Chandigarh · AIR 1962 P&H 369
Punjab And Haryana At Chandigarh · (1962) 1 LLJ 545
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 323
Punjab And Haryana At Chandigarh · AIR 1962 P&H 556 : (1962) 1 ILR (P&H) 327
Punjab And Haryana At Chandigarh · (1961) 08 P&H CK 0001
Punjab And Haryana At Chandigarh · AIR 1962 P&H 170 : (1962) 32 CompCas 994 : (1962) 1 ILR (P&H) 315