High Courts28 Aug 1961Dismissed
Ranjit Singh Vs The Union of India and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 579 : (1962) 64 PLR 44
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1961
330 judgments · page 8 of 17
High Courts28 Aug 1961Dismissed
Ranjit Singh Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1962) 2 ILR (P&H) 579 : (1962) 64 PLR 44
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(3), 33
High Courts28 Aug 1961Allowed
Hargudial Singh Dhian Singh Vs Des Raj Lachman and Others
Punjab And Haryana At Chandigarh · AIR 1963 P&H 25 : (1962) 1 ILR (P&H) 464
Limitation Act, 1908 — Article 132
High Courts24 Aug 1961Dismissed
Nathu and Others Vs Umra and Another
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 455
Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954 — Section 3, 4, 5, 6, 6(2)
High Courts23 Aug 1961Dismissed
Municipal Committee Vs Chaman Lal
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 451
Punjab Municipal Act, 1911 — Section 61, 61(1)
High Courts23 Aug 1961
Ram Chand Gupta Vs Wazir Chand
Punjab And Haryana At Chandigarh · AIR 1962 P&H 293
Civil Procedure Code, 1882 — Section 223, 224 , 228, 230Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2), Order 21 Rule 2(3), Order 21 Rule 3(3)Limitation Act, 1963 — Article 174
High Courts22 Aug 1961Dismissed
Krishan Lal Seth Vs Pritam Kumari
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 310
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(3), 15, 15(3)
High Courts21 Aug 1961Dismissed
Amritsarin Mal Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 187
Delhi and Ajmer Rent Control Act, 1952 — Section 3General Clauses Act, 1897 — Section 3(23)Transfer of Property Act, 1882 — Section 106
High Courts21 Aug 1961
Jagan Nath Vs Senior Superintendent of Police, Ferozepore and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 38
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1947 — Section 5
High Courts18 Aug 1961Dismissed
Kundan Lal Vs Bhagwan Dass and Another
Punjab And Haryana At Chandigarh · (1962) 1 ILR (P&H) 304
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(1), 13(2), 13(3)
High Courts17 Aug 1961
Punjab Distilling Industries Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1963) 2 LLJ 29
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts16 Aug 1961
Capital Bus Service Private Ltd. Vs State Transport Authority, Delhi and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 17
Constitution of India, 1950 — Article 226, 227Delhi Motor Vehicles Rules, 1993 — Rule 47Motor Vehicles Act, 1939 — Section 46, 47, 48(3), 57, 62
High Courts16 Aug 1961
Mohan Singh Choudhri Vs Divisional Superintendent, Northern Railway
Punjab And Haryana At Chandigarh · (1962) 2 LLJ 296
Constitution of India, 1950 — Article 226
High Courts11 Aug 1961
Hari Singh Isar Singh Jat Vs Mst. Dhanno Hari Singh
Punjab And Haryana At Chandigarh · (1962) CriLJ 581
Criminal Procedure Code, 1898 (CrPC) — Section 439, 488
High Courts11 Aug 1961
Shanti Devi Vs Rattan Chand and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 367
Guardians and Wards Act, 1890 — Section 17(3), 25
High Courts11 Aug 1961Dismissed
Jyotsna Raje Vs Jagpal Singh
Punjab And Haryana At Chandigarh · AIR 1961 P&H 560
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts10 Aug 1961
M.K. Textile Mills and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1962) 1 LLJ 560
Industrial Disputes Act, 1947 — Section 10
High Courts10 Aug 1961
Chautala Workers Co-operative Transport Society Ltd. and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1962 P&H 94 : (1962) 1 ILR (P&H) 285
Constitution of India, 1950 — Article 227, 254Motor Vehicles Act, 1939 — Section 64, 64
High Courts10 Aug 1961
Teja Singh Subedar Santa Singh Vs Sarjit Kaur
Punjab And Haryana At Chandigarh · AIR 1962 P&H 195
Criminal Procedure Code, 1898 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 9
High Courts09 Aug 1961
Sadhu Singh S. Mulla Singh Vs District Board, Gurdaspur and Another
Punjab And Haryana At Chandigarh · AIR 1962 P&H 204 : (1962) 1 ILR (P&H) 407
Constitution of India, 1950 — Article 14, 143, 19Customs Act, 1962 — Section 52East Punjab Urban Rent Restriction Act, 1949 — Section 3