High Courts13 Mar 1953

In re: Jai Kishan

Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0018

Penal Code, 1860 (IPC) — Section 420, 75
High Courts13 Mar 1953

In Re: Jai Kishan

Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0015

Constitution of India, 1950 — Article 133Limitation Act, 1963 — Article 14
High Courts13 Mar 1953

In re Jai Kishan

Punjab And Haryana At Chandigarh · (1953) 03 P&H CK 0003

Constitution of India, 1950 — Article 133
High Courts25 Feb 1953Allowed

Jagar Singh Vs The State

Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0011

Criminal Procedure Code, 1898 (CrPC) — Section 288, 374Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 326
High Courts24 Feb 1953Dismissed

Vidya Parkash and Another Vs The State

Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0012

Criminal Procedure Code, 1898 (CrPC) — Section 30Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 366, 376, 392, 397
High Courts24 Feb 1953Allowed

Nazar Mohammad Vs The State

Punjab And Haryana At Chandigarh · AIR 1953 P&H 227

Criminal Procedure Code, 1898 (CrPC) — Section 543Foreign Exchange Regulation Act, 1947 — Section 23, 8Lands Customs Act, 1924 — Section 7