High Courts18 Feb 1953Dismissed

Mt. Chambi Devi Vs L. Gora Lal

Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0014

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Registration Act, 1908 — Section 17, 17(1), 17(2)
High Courts09 Feb 1953Allowed

Sawami Vs State

Punjab And Haryana At Chandigarh · (1953) 02 P&H CK 0006

Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Feb 1953

Roller Flour Mills Vs Income Tax Officer

Punjab And Haryana At Chandigarh · AIR 1953 P&H 88

Administration of Evacuee Property Act, 1950 — Section 24Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1Constitution of India, 1950 — Article 226
High Courts19 Jan 1953Dismissed

Zora Singh Vs State

Punjab And Haryana At Chandigarh · (1953) 01 P&H CK 0008

Penal Code, 1860 (IPC) — Section 300, 302 , 34
High Courts15 Jan 1953

Suresh Kumar Vs State

Punjab And Haryana At Chandigarh · AIR 1953 P&H 217

Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 1Penal Code, 1860 (IPC) — Section 75