High Courts30 Apr 1953
Discount Bank of India Vs A.N. Mishra
Punjab And Haryana At Chandigarh · AIR 1955 P&H 165
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1953
220 judgments · page 9 of 11
High Courts30 Apr 1953Dismissed
Gurdit Singh Bishan Singh Vs The District Magistrate, Jullundur
Punjab And Haryana At Chandigarh · AIR 1953 P&H 242
Constitution of India, 1950 — Article 226
High Courts29 Apr 1953
S. Hukam Singh Sham Singh and Another Vs S. Sardul Singh Kirpal Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 90(2) , 92Constitution of India, 1950 — Article 132(1), 226, 227, 329Criminal Procedure Code, 1898 (CrPC) — Section 480 , 482
High Courts29 Apr 1953Dismissed
S. Amrik Singh Vs S. Jagjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 101
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3, 115
High Courts29 Apr 1953
Bishan Singh Vs Khazan Singh
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0002
High Courts28 Apr 1953Allowed
Harbans Lal Mangal Mal Vs Punjab State
Punjab And Haryana At Chandigarh · AIR 1954 P&H 244
Constitution of India, 1950 — Article 226East Punjab General Sales Tax Act, 1948 — Section 5, 5(1), 6
High Courts28 Apr 1953Dismissed
Kandhari Oil Mills and Others Vs Excise and Taxation Commr. and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 245
Constitution of India, 1950 — Article 226East Punjab Sales Tax Act, 1948 — Section 19, 20, 21, 22
High Courts24 Apr 1953
Chattar Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 239
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 24
High Courts24 Apr 1953Allowed
Gopal Krishan Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · AIR 1955 P&H 144
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133
High Courts24 Apr 1953
The State Vs Jangir Singh Kehar Singh
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0007
Arms Act, 1959 — Section 19, 29Evidence Act, 1872 — Section 57, 74, 74(1), 77
High Courts23 Apr 1953Allowed
Sher Singh Kahan Singh and Another Vs S. Ajmer Singh and Others
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0010
High Courts23 Apr 1953Dismissed
Paras Ram Nikoo Ram Vs Nigah Bux Shadi Ram
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0008
Constitution of India, 1950 — Article 227
High Courts16 Apr 1953Allowed
Ujagar Singh Ganda Singh Vs State
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0001
Penal Code, 1860 (IPC) — Section 302, 84
High Courts10 Apr 1953Allowed
Sulakhan Singh Mool Chand and Others Vs The Central Bank of India Ltd.
Punjab And Haryana At Chandigarh · AIR 1954 P&H 66
Displaced Persons (Debts Adjustment) Act, 1951 — Section 17
High Courts09 Apr 1953Dismissed
Joti Ram Prema Ram and Another Vs Crown and Others
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0004
Evidence Act, 1872 — Section 114
High Courts08 Apr 1953
State Vs Sajjan Singh
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0019
Criminal Procedure Code, 1898 (CrPC) — Section 496, 497, 498, 499, 500Penal Code, 1860 (IPC) — Section 332, 342, 392Prevention of Corruption Act, 1988 — Section 25(2)
High Courts08 Apr 1953
Sohan Singh Pritam Singh Vs State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 261
Penal Code, 1860 (IPC) — Section 300, 304
High Courts07 Apr 1953Allowed
Gogan Ram Lachmi Narain Vs Narsang Dass and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 216
Arbitration Act, 1940 — Section 14, 17, 21
High Courts06 Apr 1953Allowed
Amar Chand Vs Dogar Mal
Punjab And Haryana At Chandigarh · (1953) 04 P&H CK 0006
Limitation Act, 1963 — Article 144Punjab Custom (Limitation) Act, 1920 — Section 1, 9
High Courts31 Mar 1953
Dalip Singh and Another Vs The State
Punjab And Haryana At Chandigarh · AIR 1953 P&H 241
Penal Code, 1860 (IPC) — Section 300, 304