High Courts21 Jul 1952Allowed
Gurbachan Singh and Another Vs Mst. Jaswant Kaur and Another
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0040
Punjab Custom (Power to Contest) Act, 1920 — Section 5, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1952
233 judgments · page 6 of 12
High Courts21 Jul 1952Dismissed
Gurbachan Singh and Another Vs Naraini and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 47
High Courts18 Jul 1952Dismissed
Jugal Kishore Roop Chand Vs The Ambala Commercial Bank Ltd.
Punjab And Haryana At Chandigarh · AIR 1953 P&H 98 : (1953) 23 CompCas 98
Companies Act, 1913 — Section 183, 234Trusts Act, 1882 — Section 77
High Courts17 Jul 1952
Devi Dayal Vs State of Patiala and East Punjab State Union and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 9
Constitution of India, 1950 — Article 226, 31
High Courts17 Jul 1952Dismissed
Mahabir Parshad Vs The Commr. of Income Tax
Punjab And Haryana At Chandigarh · AIR 1953 P&H 16
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 33A(2)
High Courts17 Jul 1952
Chaman Lal Loona and Co. Vs Dominion of India, New Delhi
Punjab And Haryana At Chandigarh · AIR 1954 P&H 129
High Courts17 Jul 1952
Harbans Lal and Another Vs Tulsi Ram
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0015
High Courts16 Jul 1952
Banka Mal Naranjan Das and Another Vs The Central Bank of India Ltd. and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 400
Displaced Persons (Debts Adjustment) Act, 1951 — Section 17, 19, 20
High Courts16 Jul 1952Dismissed
Lehna Singh and Others Vs Rulia and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 48
Registration Act, 1908 — Section 17(1)
High Courts16 Jul 1952Allowed
East Punjab University, Solan Vs Tarlok Nath
Punjab And Haryana At Chandigarh · AIR 1953 P&H 3
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, 9Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 20 , 31
High Courts16 Jul 1952
Balkishan Dass Vs Parmeshwari Dass etc.
Punjab And Haryana At Chandigarh · AIR 1952 P&H 386
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Jul 1952
Balwant Singh Vs Baldev Singh and Another
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0010
High Courts15 Jul 1952Allowed
Kishan Singh Vs Bachna
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0048
Contract Act, 1872 — Section 25
High Courts15 Jul 1952Dismissed
Mangat Ram Shiv Nath Vs Mange Lal Om Parkash
Punjab And Haryana At Chandigarh · AIR 1954 P&H 162
Evidence Act, 1872 — Section 101 , 102, 103Limitation Act, 1908 — Section 20(1)Partnership Act, 1932 — Section 5
High Courts15 Jul 1952
Wariam Singh Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0036
Constitution of India, 1950 — Article 13, 19Punjab Municipal Act, 1911 — Section 188, 197
High Courts15 Jul 1952Allowed
Nanak Chand Vs Tara Devi
Punjab And Haryana At Chandigarh · AIR 1953 P&H 156
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 9(1)
High Courts14 Jul 1952
Punjab State Vs Inder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 20
Constitution of India, 1950 — Article 19(1), 19(5)
High Courts14 Jul 1952Allowed
Firm Des Raj Prem Chand and Another Vs Firm Hira Lal Kali Ram and Another Firm Hira Lal Kali Ram and Another Vs Firm Des Raj Prem Chand and Another
Punjab And Haryana At Chandigarh · AIR 1952 P&H 415
Partnership Act, 1932 — Section 69(2)
High Courts11 Jul 1952
Jagat Singh Vs Nidhan Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 41
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts10 Jul 1952Allowed
Union of India (UOI) Vs Jai Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 412
Government of India Act, 1935 — Section 240(3)