High Courts20 Aug 1952Allowed
Manbhari and Others Vs Maktul and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 268
Suits Valuation Act, 1887 — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1952
233 judgments · page 5 of 12
High Courts19 Aug 1952Dismissed
Baghel Singh and Others Vs Mihan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 171
Evidence Act, 1872 — Section 115, 31
High Courts18 Aug 1952
Hardawari Lal Vs Moti Ram
Punjab And Haryana At Chandigarh · AIR 1952 P&H 416
Constitution of India, 1950 — Article 227
High Courts14 Aug 1952
Narain Singh and Others Vs Kapur Singh and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 196
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 35
High Courts11 Aug 1952Dismissed
Behari Lal Goklaney Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 188
Judicial Officers Protection Act, 1850 — Section 1
High Courts06 Aug 1952Allowed
Smt. Shanti Devi Vs Mohinder Singh
Punjab And Haryana At Chandigarh · AIR 1953 P&H 240
Defence of India Rules, 1939 — Rule 81(2)Evidence Act, 1872 — Section 114
High Courts04 Aug 1952Dismissed
Raja Harmahendra Singh Vs The Punjab State and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 30
Constitution of India, 1950 — Article 13, 14, 15, 19(1), 226Punjab Courts of Wards Act, 1903 — Section 13, 15, 17, 25, 5
High Courts01 Aug 1952Allowed
Nihal Singh Vs Hazara Singh
Punjab And Haryana At Chandigarh · AIR 1954 P&H 120
Punjab Relief of Indebtedness Act, 1934 — Section 13(3)
High Courts31 Jul 1952Dismissed
Pala Singh Vs Attar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1954 P&H 81
Transfer of Property Act, 1882 — Section 60, 91, 95
High Courts30 Jul 1952Allowed
Narain Das Vs Co-operative Society
Punjab And Haryana At Chandigarh · AIR 1953 P&H 49
Arbitration Act, 1940 — Section 2, 20, 39
High Courts29 Jul 1952Dismissed
Hardayal and Others Vs Mst. Dakhan
Punjab And Haryana At Chandigarh · AIR 1953 P&H 209
High Courts29 Jul 1952Dismissed
Atma Ram Ram Saran Vs Mt. Chambeli and Another
Punjab And Haryana At Chandigarh · AIR 1953 P&H 211
High Courts29 Jul 1952
The State Vs Baldev Kishan
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0004
Evidence Act, 1872 — Section 130, 138, 3, 33
High Courts28 Jul 1952Dismissed
Dalel Singh Vs Sm. Dhan Devi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 24
Civil Procedure Code Amendment Act, 1950 — Section 43Civil Procedure Code, 1908 (CPC) — Section 43Limitation Act, 1908 — Article 182, 182(5)
High Courts25 Jul 1952Allowed
Hafiz Abdul Basit Vs Abdul Alim and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 407
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 65
High Courts25 Jul 1952
State Vs Madan Mohan
Punjab And Haryana At Chandigarh · AIR 1953 P&H 183
Criminal Procedure Code, 1898 (CrPC) — Section 164, 164(1), 364, 417Penal Code, 1860 (IPC) — Section 161, 182, 396
High Courts23 Jul 1952Dismissed
Mst. Jiwi Vs Budh Singh Maya Singh Budh Singh Maya Singh Vs Mst. Jiwi
Punjab And Haryana At Chandigarh · AIR 1954 P&H 139
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226Punjab Alienation of Land Act, 1900 — Section 3A
High Courts23 Jul 1952Dismissed
Budh Singh Maya Singh Vs Mst. Jiwi
Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0007
Constitution of India, 1950 — Article 226
High Courts22 Jul 1952Allowed
Raj Spinning Mills, Amritsar Vs A.G. King Ltd., Excelsior Mills
Punjab And Haryana At Chandigarh · AIR 1954 P&H 113
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts22 Jul 1952Dismissed
Bhim Singh and Others Vs Chandgi and Others
Punjab And Haryana At Chandigarh · AIR 1953 P&H 135
East Punjab Land Alienation (Saving of Shamilat) Act, 1948 — Section 3Transfer of Property Act, 1882 — Section 122