High Courts07 Feb 1952

Vasdev Vs Custodian General and Others

Punjab And Haryana At Chandigarh · AIR 1953 P&H 26

Administration of Evacuee Property (Central) Rules, 1950 — Rule 14Administration of Evacuee Property Act, 1950 — Section 9Constitution of India, 1950 — Article 226, 227
High Courts25 Jan 1952

Sultan Singh and Others Vs Rachhpal and Others

Punjab And Haryana At Chandigarh · AIR 1953 P&H 129

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 11, Order 9 Rule 13, Order 9 Rule 3 , Order 9 Rule 4, Order 9 Rule 8Redemption of Mortgages (Punjab) Act, 1913 — Section 10, 11, 12, 13, 4