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Punjab And Haryana At Chandigarh judgments, 1952

233 judgments · page 8 of 12

High Courts01 Jul 1952

State Vs Sucha Singh and Another

Punjab And Haryana At Chandigarh · (1952) 07 P&H CK 0053

Criminal Procedure Code, 1898 (CrPC) — Section 107, 342, 417Penal Code, 1860 (IPC) — Section 302, 326, 447
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High Courts17 Jun 1952Dismissed

Jagdish Chandar Vs The University of Punjab

Punjab And Haryana At Chandigarh · AIR 1952 P&H 395

Constitution of India, 1950 — Article 226Punjab University Act, 1947 — Section 20, 20(5), 31, 31(1), 31(2)Punjab University Regulations — Regulation 12, 18, 6
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High Courts17 Jun 1952

Shadi Ram Vs Prabhu

Punjab And Haryana At Chandigarh · AIR 1953 P&H 28

Contract Act, 1872 — Section 25(3), 9Limitation Act, 1908 — Section 19
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High Courts14 Jun 1952

S. Anup Singh Vs The State

Punjab And Haryana At Chandigarh · (1952) 06 P&H CK 0006

Constitution of India, 1950 — Article 226, 311Rules of Business of the Government of PEPSU — Rule 251, 34, 35, 9(1)
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