High Courts27 Apr 1950
Gurmukh Singh and Another Vs Sadhu Singh
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0006
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1950
172 judgments · page 8 of 9
High Courts26 Apr 1950
Ralla Vs Managing Committee Gurdwara
Punjab And Haryana At Chandigarh · AIR 1951 P&H 336
Punjab Tenancy Act, 1887 — Section 6(l)Sikh Gurdwaras Act, 1925 — Section 3, 301
High Courts25 Apr 1950Allowed
L. Ram Sarup Aggarwal Vs Dev Kumari
Punjab And Haryana At Chandigarh · AIR 1950 P&H 317
High Courts24 Apr 1950
L. Devi Dass Vs Mt. Devki Devi
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0010
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 41 Rule 27Court Fees Act, 1870 — Section 7Patiala Civil Courts Act, 2001 — Section 28
High Courts23 Apr 1950Dismissed
Raghunath Gir Chela Moti Gir Vs Behari Lal and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 288
High Courts21 Apr 1950
Hari Ram Mur Lal Vs Niranjan Lal and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0007
High Courts11 Apr 1950Dismissed
S. Bhopinder Singh and others Vs Chanan Singh and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 256
Punjab Courts Act, 1918 — Section 39
High Courts11 Apr 1950Allowed
Khushi Ram and others Vs Mehr Chand and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 272
High Courts06 Apr 1950Allowed
Madan Mohan Vs Jawala Parshad
Punjab And Haryana At Chandigarh · AIR 1950 P&H 278
Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts05 Apr 1950
S. Basant Singh and Others Vs Munshi Singh and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0011
High Courts04 Apr 1950Allowed
L. Nathu Mal Vs L. Joti Parshad and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 264
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 9
High Courts04 Apr 1950Allowed
Panna Lal Sood Vs The Jagatjit Distilling and Allied industries Limited
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0009
Companies Act, 1956 — Section 38
High Courts04 Apr 1950Dismissed
Bindraban Kundan Lall Vs Gauri Shankar Walaiti Ram and Others
Punjab And Haryana At Chandigarh · (1950) 04 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 Rule 22, Order 21 Rule 23(1), Order 21 Rule 58, 11
High Courts03 Apr 1950Dismissed
Arjan Singh, etc. Vs Mahommad Hussain and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 255
Limitation Act, 1963 — Section 5
High Courts30 Mar 1950
Mohan singh Vs Sewa Singh and Others
Punjab And Haryana At Chandigarh · (1950) 03 P&H CK 0014
High Courts30 Mar 1950Dismissed
Khair Din and another Vs Sain and another
Punjab And Haryana At Chandigarh · AIR 1950 P&H 246
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts29 Mar 1950
Maru Rur Singh Vs Ganesha Ram Tulsiram
Punjab And Haryana At Chandigarh · (1950) 03 P&H CK 0011
High Courts24 Mar 1950
Hari Singh Vs The State
Punjab And Haryana At Chandigarh · (1950) 03 P&H CK 0004
Criminal Procedure Code, 1898 (CrPC) — Section 491Pepsu Public Safety Ordinance, 2006 — Section 3Preventive Detention Act, 1950 — Section 14, 14(2), 3, 7
High Courts23 Mar 1950Dismissed
Baldev Sahai Vs Nemi Chand
Punjab And Haryana At Chandigarh · AIR 1950 P&H 291
Civil Procedure Code, 1908 (CPC) — Section 35AContract Act, 1872 — Section 148, 160, 172Evidence Act, 1872 — Section 102, 145
High Courts22 Mar 1950
S. S. Bazaz Vs L. Ishar Das Wadhwa, Plaintiff and another
Punjab And Haryana At Chandigarh · AIR 1950 P&H 247
Negotiable Instruments Act, 1881 (NI) — Section 46, 59, 9