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Punjab And Haryana At Chandigarh judgments, 1950

172 judgments · page 9 of 9

High Courts22 Mar 1950Dismissed

Sadhu Singh and Others Vs Asa Singh

Punjab And Haryana At Chandigarh · (1950) 03 P&H CK 0009

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13
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High Courts20 Mar 1950

Daulat Ram Vs Baboo Ram

Punjab And Haryana At Chandigarh · (1950) 03 P&H CK 0010

Civil Procedure Code, 1908 (CPC) — Section 152, 47, 48Limitation Act, 1963 — Article 181
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High Courts24 Jan 1950Allowed

Harnam Singh Vs The Crown

Punjab And Haryana At Chandigarh · AIR 1952 P&H 359

Criminal Procedure Code, 1898 (CrPC) — Section 491East Punjab Public Safety Act, 1949 — Section 3(5)
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High Courts02 Jan 1950

Crown Vs Brish Bhan and Another

Punjab And Haryana At Chandigarh · (1950) 01 P&H CK 0001

Contempt of Courts Act, 1971 — Section 2(1), 2(2), 3Penal Code, 1860 (IPC) — Section 148, 307Pepsu Administration Ordinance, 2005 — Section 3
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