High Courts11 Jul 1950
Shiv Ram Vs Ram Rakha Mal
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0010
Arbitration Act, 1940 — Section 20, 28, 3
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1950
172 judgments · page 6 of 9
High Courts10 Jul 1950
Hari Singh Vs The State
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0014
Criminal Procedure Code, 1898 (CrPC) — Section 491East Punjab Public Safety Act, 1949 — Section 3Government of India Act, 1915 — Section 104
High Courts07 Jul 1950
Behari Lal Atma Ram and Another Vs L. Kishan Chand Harnam Dass and Others
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0009
Pepsu Administration Ordinance, 2005 — Section 3
High Courts06 Jul 1950Allowed
The Ruby General Insurance Co. Ltd. Vs The Bharat Bank, Ltd. and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 352
Arbitration Act, 1940 — Section 12, 20, 8, 9Civil Procedure Code, 1908 (CPC) — Section 80Contract Act, 1872 — Section 28
High Courts04 Jul 1950
Bhola Singh Vs Teja Singh and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 363
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100, 96
High Courts03 Jul 1950
Mt. Nihal Kaur Vs Natha Singh and Others
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0016
High Courts03 Jul 1950
Sukhdarshan Singh and Another Vs Chanan Singh and Another
Punjab And Haryana At Chandigarh · (1950) 07 P&H CK 0004
Evidence Act, 1872 — Section 32(5)
High Courts29 Jun 1950
Hari Singh Vs Balmokand and another
Punjab And Haryana At Chandigarh · AIR 1950 P&H 367
Penal Code, 1860 (IPC) — Section 394
High Courts28 Jun 1950
Shiv Dev Singh Vs Teja Singh and Another
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0004
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 3, Order 9 Rule 3, Order 9 Rule 8, Order 9 Rule 9
High Courts27 Jun 1950
Naurang Singh Sher Singh Vs Pashori Singh and Others
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 256, 342, 350, 436Penal Code, 1860 (IPC) — Section 323, 436, 448, 504
High Courts27 Jun 1950Allowed
Ujagar Singh and others Vs Gopal Singh and others
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts26 Jun 1950
Lal Singh and Others Vs State
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0008
Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 34
High Courts22 Jun 1950
RAJMAL PAHARCHAND Vs COMMISSIONER OF Income Tax, EAST PUNJAB : NO. 2.
Punjab And Haryana At Chandigarh · (1950) 18 ITR 1011
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133
High Courts21 Jun 1950
Behari Lal Vs Dal Chand and Others
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0010
Limitation Act, 1908 — Article 120 , 126
High Courts20 Jun 1950
Harkishan Vs Raghbir Singh and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 368
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts20 Jun 1950
Shiv Rattan Deo Singh Vs Shircmani Gurdwara Parbandhak Committee, Amritsar and others
Punjab And Haryana At Chandigarh · AIR 1950 P&H 338
Transfer of Property Act, 1882 — Section 53
High Courts16 Jun 1950
Indra Prakash Kahol Vs The State
Punjab And Haryana At Chandigarh · (1950) 06 P&H CK 0018
Constitution of India, 1950 — Article 19, 21, 22, 226Criminal Procedure Code, 1898 (CrPC) — Section 491Preventive Detention Act, 1950 — Section 14, 3, 3(1), 7, 7(1)
High Courts16 Jun 1950
Charan Das Narain Singh Vs The State
Punjab And Haryana At Chandigarh · AIR 1950 P&H 321
Penal Code, 1860 (IPC) — Section 114, 300, 302, 52, 76
High Courts13 Jun 1950
SIR SOBHA SINGH Vs COMMISSIONER OF Income Tax, DELHI, PUNJAB AND AJMER-MERWARA.
Punjab And Haryana At Chandigarh · AIR 1950 P&H 347 : (1950) 18 ITR 998
Negotiable Instruments Act, 1881 (NI) — Section 82
High Courts13 Jun 1950
Umrao Singh and others Vs Municipal Committee, Bahadargarh
Punjab And Haryana At Chandigarh · AIR 1950 P&H 324