High Courts11 Oct 1950
Bholu Vs The State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 228
Criminal Procedure Code, 1898 (CrPC) — Section 499
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1950
172 judgments · page 4 of 9
High Courts10 Oct 1950
Kindan Lal Vs Uggar Singh
Punjab And Haryana At Chandigarh · AIR 1951 P&H 389(1)
Presidency Small Cause Courts Act, 1882 — Article 8
High Courts06 Oct 1950
Karam Singh Vs Crown
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0013
Public Safety Ordinance — Section 33
High Courts06 Oct 1950
Hind Screws Vs Official Assignee and Others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0003
Constitution of India, 1950 — Article 312Independence Act, 1947 — Section 18Provincial Insolvency Act, 1920 — Section 77
High Courts06 Oct 1950Dismissed
Anokh Singh Vs Nagina Ram
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0002
High Courts05 Oct 1950
Agha Jafar Ali Khan and Others Vs Radha Kishen and Others
Punjab And Haryana At Chandigarh · AIR 1951 P&H 433
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, 60
High Courts03 Oct 1950Dismissed
Sohan Lal Vs Firm Madho Ram Banwari Lal and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 240
Arbitration Act, 1940 — Section 39Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 18, 19, 19(2)
High Courts27 Sept 1950
Kishori Lal and Others Vs Firm Lajja Ram, Ram Sarup
Punjab And Haryana At Chandigarh · AIR 1951 P&H 375
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 1, 21
High Courts26 Sept 1950
Gokal Chand Gian Chand Vs Ishar Dass Durga Dass
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0015
Arbitration Act, 1940 — Section 33Civil Procedure Code, 1908 (CPC) — Section 109
High Courts26 Sept 1950
The Batala Engineering Co. Ltd. and Others Vs Custodian Evacuee Property and Others
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0002
Administration of Evacuee Property Act, 1950 — Section 10(1), 2, 28, 7Civil Procedure Code, 1908 (CPC) — Order 45 Rule 3, 109Companies Act, 1913 — Section 162, 239, 79
High Courts22 Sept 1950
City Bank of Ltd. Vs Shiv Sharma
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0007
Companies Act, 1913 — Section 144, 179Limitation Act, 1908 — Section 22, 32
High Courts22 Sept 1950
City Bank of Lahore Ltd. Vs Shiv Sharma
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0006
Companies Act, 1913 — Section 144, 179, 32Limitation Act, 1908 — Section 22
High Courts20 Sept 1950
Durga Dass Vs Ram Rakha Mal and Others
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0003
High Courts15 Sept 1950Dismissed
Jang Bahadur Sant Lal Vs The Principal, Mohindra College
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0008
Constitution of India, 1950 — Article 19
High Courts13 Sept 1950
Ganpat Rai Hira Lal Vs Aggarwal Chamber of Commerce Ltd.
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0005
Pepsu Judicature Ordinance, 2005 — Section 116, 52
High Courts12 Sept 1950
Amar Nath Bali Vs The State
Punjab And Haryana At Chandigarh · AIR 1951 P&H 18 : (1951) CriLJ 261
Constitution of India, 1950 — Article 13, 18, 19, 32GOVERNMENT OF INDIA ACT, 1915 — Section 19Penal Code, 1860 (IPC) — Section 153A, 295A, 298
High Courts11 Sept 1950
Thakar Das Labhu Ram and Another Vs Evacuee Property and Another
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0013
Easements Act, 1882 — Section 60East Punjab Evacuee Property (Administration) Ordinance, 1949 — Section 10, 25, 30, 9East Punjab Evacuees (Administration of Property) Act, 1947 — Section 2
High Courts09 Sept 1950Allowed
Karam Dass Vs State
Punjab And Haryana At Chandigarh · AIR 1952 P&H 249
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399
High Courts08 Sept 1950
Narain Swadeshi Weaving Mills, Chheharta (Amritsar) Vs Commr. of Excess Profits Tax, East Punjab and Delhi Provinces, Delhi
Punjab And Haryana At Chandigarh · AIR 1953 P&H 72
Excess Profits Tax Act, 1940 — Section 10, 10A, 2(5), 5
High Courts08 Sept 1950
Ajmer Singh and another Vs Crown
Punjab And Haryana At Chandigarh · (1950) 09 P&H CK 0001
Penal Code, 1860 (IPC) — Section 307