High Courts03 Nov 1950
Rameshwar Dayal Vs Sri Kishan and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 359
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1950
172 judgments · page 3 of 9
High Courts02 Nov 1950
Hari Chand Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1950) 11 P&H CK 0004
High Courts02 Nov 1950
Jagat Ram Vs Ganga and Others
Punjab And Haryana At Chandigarh · (1950) 11 P&H CK 0002
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1, 2(9)Constitution of India, 1950 — Article 133, 183(1)
High Courts01 Nov 1950
The State of Punjab Vs L. Mohan Lall Bhayana
Punjab And Haryana At Chandigarh · (1950) 11 P&H CK 0030
Independence (Rights, Properties and Liabilities) Order, 1947 — Section 8(3)
High Courts01 Nov 1950
Mt. Majidan Vs Dalmir Khan and Another
Punjab And Haryana At Chandigarh · AIR 1951 P&H 388
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Limitation Act, 1908 — Section 12, 12(2)
High Courts01 Nov 1950Dismissed
Sawan Ram Vs Nachittar Singh
Punjab And Haryana At Chandigarh · (1950) 11 P&H CK 0003
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Section 5
High Courts31 Oct 1950
Governor General in Council and Another Vs Achhru Ram and Another
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0018
Civil Procedure Code, 1908 (CPC) — Section 115Telegraph Act, 1885 — Section 10, 17
High Courts31 Oct 1950
Gurbux Singh Inder Singh Vs Brij Lal Chiranji Lal and Others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0014
Provincial Insolvency Act, 1920 — Section 44
High Courts31 Oct 1950Dismissed
Onkar Pershad Vs Jagdish Pershad and Others
Punjab And Haryana At Chandigarh · AIR 1952 P&H 237
Registration Act, 1908 — Section 58Succession Act, 1925 — Section 63
High Courts30 Oct 1950
Madan Gopal and Others Vs Nihal Chand and Others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Oct 1950
Sukh Lal Vs The State
Punjab And Haryana At Chandigarh · AIR 1951 P&H 337 : (1951) CriLJ 186
Foodgrains Movement Control Order, 1947 — Article 3(1)
High Courts26 Oct 1950
L. Balmokand Vs Parma Nand Jain
Punjab And Haryana At Chandigarh · AIR 1951 P&H 401
Delhi and Ajmer-Merwara Rent Control Act, 1947 — Section 7, 7(8), 7A
High Courts25 Oct 1950
L. Hira Lal and Others Vs Rongi Ram and Others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0020
High Courts24 Oct 1950
Partap Talkies Padrauna Vs Narain Talkies Distributors and Another
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0004
Arbitration Act, 1940 — Section 17
High Courts23 Oct 1950Allowed
Teja Singh and others Vs Hamir Singh and others
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Section 115, 80
High Courts23 Oct 1950
Jagdish Barshad Vs Vir Singh
Punjab And Haryana At Chandigarh · AIR 1951 P&H 323
Punjab Relief of Indebtedness Act, 1934 — Section 15A, 7, 7(2), 9
High Courts16 Oct 1950Dismissed
Bakhshi Vs Naraina
Punjab And Haryana At Chandigarh · AIR 1950 P&H 39
High Courts13 Oct 1950
Kali Ram Vs The State
Punjab And Haryana At Chandigarh · (1951) CriLJ 643
Penal Code, 1860 (IPC) — Section 499, 500
High Courts12 Oct 1950
D.H.M. Framji and Others Vs The Eastern Union Bank, Ltd.
Punjab And Haryana At Chandigarh · AIR 1951 P&H 371
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 11, Order 21 Rule 11(2), Order 21 Rule 17, Order 21 Rule 5Limitation Act, 1908 — Article 182(5)
High Courts11 Oct 1950
The State Vs Ram Parkash
Punjab And Haryana At Chandigarh · (1950) 10 P&H CK 0021
Criminal Procedure Code, 1898 (CrPC) — Section 263Punjab Pure Food Act, 1929 — Section 13, 13(5), 4