Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Section 224, Order 21, Rule 36Jammu And Kashmir Migrant Immovable Property (Preservation, Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 5, 7, 7(b)

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High Courts19 Dec 2023Dismissed

M/S K. Anil Jewellers Vs UT Of J&K And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0025

Jammu And Kashmir Goods And Services Tax Rules, 2017 — Rule 55, 55(1), 55(4), 138, 138(A)(1)Jammu And Kashmir Goods And Services Tax Act, 2017 — Section 67(6), 68(3), 107, 129, 129(1), 129(1)(a), 129(3)Integrated Goods And Services Tax Act, 2017 — Section 5

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High Courts18 Dec 2023Disposed Of

Green Land Cements Private Limited Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2023) 12 J&K CK 0045

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High Courts18 Dec 2023Allowed/Allowed

Sweety Rashid Vs Bilal Ahmad Ganai And Another

Jammu And Kashmir High Court · (2023) 12 J&K CK 0024

Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 7, 9, 11, 16, 35, 37Jammu And Kashmir Reorganisation Act, 2019 — Section 95(1)

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High Courts16 Dec 2023

Dilwinder Singh Vs Union of India And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0044

Constitution Of India, 1950 — Article 226, 227Central Reserve Police Force Rules, 1955 — Rule 27, 29Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 15

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High Courts16 Dec 2023Disposed Of

Bharat Bushan Vs Union Territory Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0043

Indian Penal Code, 1860 — Section 376

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High Courts16 Dec 2023Dismissed

Tasadaq Hussain @ Maaka Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2023) 12 J&K CK 0042

Indian Penal Code, 1860 — Section 147, 148, 302, 307, 323, 364, 427Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 299

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High Courts16 Dec 2023Allowed/Dismissed

Pritam Singh Vs And Others Vs UT Of Jammu And Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0041

Indian Penal Code, 1860 — Section 201, 363, 376, 506, 59Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 7, 6, 9, 29Information Technology Act, 2000 — Section 67, 67A

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High Courts16 Dec 2023Dismissed

Varinder Kumar Khullar Vs M/S Mahadev Traders And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0040

Code Of Criminal Procedure, 1973 — Section 202, 482Negotiable Instruments Act, 1881 — Section 138

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High Courts16 Dec 2023Dismissed

SKUAST Vs Collector And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0039

Land Acquisition Act, 1894 — Section 4, 5, 6, 7, 11, 18, 23, 24Code Of Civil Procedure, 1908 — Section 151

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High Courts16 Dec 2023Partly Allowed

Tahir Majeed Baba Vs Commissioner Food & Drugs Administration & Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0038

Food Safety And Standards (Licensing And Registration Of Food Business) Regulations, 2011 — Regulation 2.1.12, 2.1.3, 2.1.4Food Safety And Standards Act, 2006 — Section 30(3), 31, 31(8), 32(4), 32(5)

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High Courts16 Dec 2023Allowed