COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 45 of 609

High Courts30 Dec 2023Disposed Of

Mehrun Nisa And Others Vs Kashmir Institute Of Medical Sciences And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0072

Constitution Of India, 1950 — Article 14, 16Code Of Civil Procedure, 1908 — Order 8 Rule 3, Order 8 Rule 5Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 5

Read judgment

High Courts30 Dec 2023Disposed Of

Ghulam Mohammad Matoo And Others Vs Ghulam Rasool Sofi And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0071

Limitation Act, 1963 — Article 62Transfer Of Property Act, 1882 — Section 54, 138, 138(3)Indian Contract Act, 1872 — Section 182, 185, 186, 226

Read judgment

High Courts29 Dec 2023Disposed Of

Tasadduq Hussain And Another Vs UT Of Ladakh And Ors

Jammu And Kashmir High Court · (2023) 12 J&K CK 0063

Indian Penal Code, 1860 — Section 323, 341, 506

Read judgment

High Courts29 Dec 2023Disposed Of

Shams U Din And Another Vs UT Of Ladakh And Another

Jammu And Kashmir High Court · (2023) 12 J&K CK 0062

Indian Penal Code, 1860 — Section 147, 148, 323, 341, 506

Read judgment

High Courts29 Dec 2023Dismissed

Tarlochan Singh And Others Vs Union Of India And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0061

Constitution Of India, 1950 — Article 226

Read judgment

High Courts29 Dec 2023Dismissed

J&K Entrepreneurship Development Institute Sempora, Pampore And Others Vs Raheela Nazir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0060

Code Of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1

Read judgment

High Courts28 Dec 2023Disposed Of

Subash Chander Leekha And Others Vs State Of J&K And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0070

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 498A, 504, 506Indian Penal Code, 1860 — Section 323, 341, 354, 379, 498ACode Of Criminal Procedure, 1973 — Section 482

Read judgment

High Courts28 Dec 2023Disposed Of

Shriram General Insurance Co. Ltd Vs Rajeev Kapoor And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0069

Read judgment

High Courts28 Dec 2023Dismissed

Kashmir Singh Sandhu Vs Union Of India Th And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0068

Read judgment

High Courts26 Dec 2023Allowed

Mukhtar Ahmad Dar Vs Union Territory Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0066

Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substance, Act 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20

Read judgment

High Courts26 Dec 2023Allowed

Muzamil Mohammad Wagay Vs Union Territory Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0065

Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Unlawful Activities (Prevention) Act, 1967 — Section 13, 18, 19, 38, 39

Read judgment

High Courts26 Dec 2023Allowed

Bashir Ahmad Koka Vs Union Territory Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0064

Constitution Of India, 1950 — Article 22Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307

Read judgment

High Courts26 Dec 2023Dismissed

State Of Jammu &Kashmir And Others Vs Rashpal Ram

Jammu And Kashmir High Court · (2023) 12 J&K CK 0059

Constitution Of India, 1950 — Article 226, 226(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420, 467, 468, 471Jammu And Kashmir Prevention Of Corruption Act, Samvat, 2006 — Section 5(2)

Read judgment

High Courts26 Dec 2023Dismissed

Abdul Majeed Mir Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2023) 12 J&K CK 0058

Agrarian Reforms Act, 1976 — Section 4, 8

Read judgment

High Courts22 Dec 2023Allowed

Mohammad Amin Malik Vs UT Of J&K & Anr

Jammu And Kashmir High Court · (2023) 12 J&K CK 0055

Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3

Read judgment

High Courts22 Dec 2023Allowed

Asif Ali Dar Vs UT Of J&K And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0054

Jammu And Kashmir Public Safety Act, 1978 — Section 8

Read judgment

High Courts22 Dec 2023Disposed Of

Haji Noor Mohammad Patloo And Another Vs Mohammad Rafiq Baktoo And Another

Jammu And Kashmir High Court · (2023) 12 J&K CK 0051

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Jammu And Kashmir Specific Relief Act, 1977 — Section 17, 25

Read judgment

High Courts21 Dec 2023Dismissed

Union Territory Of Jammu & Kashmir And Others Vs Fayaz Ahmad Lone

Jammu And Kashmir High Court · (2023) 12 J&K CK 0053

Constitution Of India, 1950 — Article 226Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 33, 34

Read judgment

High Courts21 Dec 2023Allowed

Aman Gehlot Vs Anti-Corruption Bureau (Central Kashmir) & Ors

Jammu And Kashmir High Court · (2023) 12 J&K CK 0052

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 409, 420Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(c), 5(1)(d), 5(2)

Read judgment

High Courts20 Dec 2023Disposed Of

Mohammad Bin Shora Vs Union Of India And Another

Jammu And Kashmir High Court · (2023) 12 J&K CK 0057

Read judgment