High Courts29 Jan 2024Disposed Of
Shahbaz Ahmed Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0017
Constitution Of India, 1950 — Article 226Jammu And Kashmir Public Safety Act, 1978 — Section 8
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 44 of 609
High Courts29 Jan 2024Disposed Of
Srinagar Municipal Corporation And Others Vs Aijaz Ahmad Baba And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0015
Jammu And Kashmir Special Tribunal Rules, 1986 — Rule 23Jammu And Kashmir Control Of Building Operations (Revised) Regulations, 2001 — Regulation 9Jammu And Kashmir Municipal Corporation Act, 2000 — Section 243, 244, 253(1), 253(2), 253(3), 253(4), 253(5), 253(6), 254, 254(2), 254(5), 255, 395D, 403
High Courts23 Jan 2024Disposed Of
Farooq Ahmad Dar & Ors Vs Union Territory Of J And K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0014
High Courts15 Jan 2024
Shakira Shafi & Ors Vs Sheikh Inam And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0012
High Courts15 Jan 2024
Mehrajud Din Kumar And Ors Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0011
High Courts15 Jan 2024
Nazir Ahmad Mir Vs Union Of India And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0010
High Courts15 Jan 2024
Tariq Ahmad Bhat Vs J&K Pollution Control Board And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0009
Environmental (Protection) Act, 1986 — Section 15
High Courts12 Jan 2024
Sardul Singh And Another Vs Davinder Kour
Jammu And Kashmir High Court · (2024) 01 J&K CK 0005
Constitution Of India, 1950 — Article 227
High Courts12 Jan 2024
Dr. Rifat Majid Mir Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0004
High Courts12 Jan 2024
Mohammad Farooq And Ors Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0003
High Courts12 Jan 2024Disposed Of
Tanvir Ahmad Malik And Another Vs Amar Singh Club And Others
Jammu And Kashmir High Court · (2024) 01 J&K CK 0001
Constitution Of India, 1950 — Article 227
High Courts11 Jan 2024
Jogvinder Singh Soodan And Others Vs Balbir Chand
Jammu And Kashmir High Court · (2024) 01 J&K CK 0008
High Courts11 Jan 2024Disposed Of
Mehbooba Khan Vs Farooq Ahmad Khan
Jammu And Kashmir High Court · (2024) 01 J&K CK 0007
High Courts11 Jan 2024
Parshotam Lal Vs Sanjay Kumar & Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0006
Constitution Of India, 1950 — Article 227
High Courts11 Jan 2024Disposed Of
Ali Mohammad Rather And Ors Vs Mohammad Yasin Ganaie And Ors
Jammu And Kashmir High Court · (2024) 01 J&K CK 0002
High Courts30 Dec 2023Dismissed
P. K. Sunil Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0077
Constitution Of India, 1950 — Article 226, 227Border Security Rules, 1969 — Rule 43, 45, 48, 48(3), 48(8), 99, 142(1), 149, 177Border Security Force Act, 1968 — Section 11(2), 19(b), 62, 117(2), 177
High Courts30 Dec 2023Dismissed
Shakeela Akhter Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0076
Constitution Of India, 1950 — Article 14, 16, 226
High Courts30 Dec 2023Allowed
Musaib Aziz Gojree Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0075
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8Unlawful Activities (Prevention) Act, 1967 — Section 16, 18, 20
High Courts30 Dec 2023Allowed
Ghulam Mohammad Misgar And Others Vs Dr. Nazir Ahmad Dhar And Others
Jammu And Kashmir High Court · (2023) 12 J&K CK 0074
Limitation Act, 1963 — Section 103Code Of Civil Procedure, 1908 — Order 37, Order 37 Rule 3, Order 37 Rule 3(6)
High Courts30 Dec 2023Disposed Of
Nazir Ahmad Shah Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2023) 12 J&K CK 0073