High Courts28 Feb 2024Allowed
Raj Kumar Alias Raju Vs National Insurance Company And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0038
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 42 of 609
High Courts28 Feb 2024Allowed
New India Assurance Company Ltd Vs Dalip Kumar And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0037
High Courts28 Feb 2024Allowed
Mohd. Qasim Vs Union Of India And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0036
High Courts27 Feb 2024Dismissed
Pawan Kumar Sharma Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0035
National Highways Act, 1956 — Section 3D, 3G, 3H, 3H(3)
High Courts27 Feb 2024Disposed Of
Rajendra Mishra And Others Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0034
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 482Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 182, 415, 420, 506
High Courts27 Feb 2024Disposed Of
Khursheed Ahmad Lone Vs Director Social Forestry And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0032
Arbitration And Conciliation Act, 1996 — Section 2(a), 7, 9, 11
High Courts26 Feb 2024Disposed Of
Sunil Kumar Son Vs Union Of India And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0033
High Courts26 Feb 2024Disposed Of
Ghulam Nabi Mir & Anr Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2024) 02 J&K CK 0031
High Courts26 Feb 2024Disposed Of
Union Territory Through Municpal Council Anantnag And Anr Vs Zaid Altaf Dalal
Jammu And Kashmir High Court · (2024) 02 J&K CK 0030
Constitution Of India, 1950 — Article 227
High Courts26 Feb 2024
Fatima And Another Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0026
High Courts20 Feb 2024Dismissed
Ashiq Hussain Ganai Vs UT Of J&K & Another
Jammu And Kashmir High Court · (2024) 02 J&K CK 0025
Indian Penal Code, 1860 — Section 302, 384, 420, 468Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 307, 332, 336, 353, 420, 472, 473
High Courts19 Feb 2024Allowed
Tajinder Singh @ Jinda Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0024
Constitution Of India, 1950 — Article 22, 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a)
High Courts19 Feb 2024Disposed Of
Ruksana Choudhary Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0023
High Courts16 Feb 2024Dismissed
Gousia Educational Institute Syed Sahib & Others Vs UT Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0017
Jammu And Kashmir School Education Rules, 2010 — Rule 4(2A), 4(2B)
High Courts15 Feb 2024Disposed Of
Rahil Aziz Wani Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2024) 02 J&K CK 0022
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts14 Feb 2024Dismissed
Mohammad Younis Vs Shabir Ahmad Bati
Jammu And Kashmir High Court · (2024) 02 J&K CK 0021
Jammu And Kashmir Right Of Prior Purchase Act, 1993 — Section 14(b)Punjab Pre-Emption Act, 1913 — Section 15(1)(a), 15(1)(b), 15(1)(c), 15(2)
High Courts14 Feb 2024Dismissed
Imtiyaz Ahmad Bhat And Others Vs Union Territory Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0020
High Courts14 Feb 2024Dismissed
Mohd. Shafi Masi And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0019
Code Of Criminal Procedure, 1973 — Section 438, 439, 482
High Courts14 Feb 2024
Fatima Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2024) 02 J&K CK 0018
Indian Penal Code, 1860 — Section 120(B), 366, 368, 370, 376
High Courts12 Feb 2024Disposed Of
Shamus Ud Din Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2024) 02 J&K CK 0016