COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,177 judgments · page 47 of 609

High Courts15 Dec 2023Allowed/Dismissed

Nazir Ahmad Mir @ Nana And Others Vs Santosh Kour And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0032

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 427Motor Vehicles Act, 1988 — Section 2, 2(9), 2(30), 94, 163A, 166, 174, 175Code Of Criminal Procedure, 1973 — Section 161

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High Courts15 Dec 2023Allowed

Aqib Zahoor Ganie Vs UT Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0031

Jammu And Kashmir Public Safety Act, 1978 — Section 8(1)(a), 10A, 13

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High Courts15 Dec 2023Disposed Of

Sulabh International Social Service Organization Vs Saral Sugam Sewa Society And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0023

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High Courts15 Dec 2023Disposed Of

Building Operation Control Vs Naveen Chander Narang (Dead) And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0014

Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 4, 7(1), 7(3), 11

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High Courts14 Dec 2023Disposed Of

Union Territory Of J&K And Anr Vs Northern Transformers

Jammu And Kashmir High Court · (2023) 12 J&K CK 0022

Constitution Of India, 1950 — Article 226, 227Micro, Small And Medium Enterprises Development Act, 2006 — Section 2(b), 7(1), 15, 16, 17, 18, 18(2), 18(3), 19Arbitration And Conciliation Act, 1996 — Section 31, 65, 66, 67, 68, 69, 70, 71, 72, 73, 74, 75, 76, 77, 78, 79, 80, 81

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High Courts14 Dec 2023Dismissed

Dr. Reyaz Ahmad Wani Vs Union Territory Of J&K And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0021

Indian Medical Council Act, 1956 — Section 33

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High Courts14 Dec 2023Dismissed

National Investigation Agency Vs Feroz Ahmed Lone

Jammu And Kashmir High Court · (2023) 12 J&K CK 0020

National Investigation Agency Act, 2008 — Section 21Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120BUnlawful Activities (Prevention) Act, 1967 — Section 13, 18, 18B, 43D(5)

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High Courts13 Dec 2023

Mohammad Shafi Wani And Anr Vs Gull Mohammad Wani And Ors

Jammu And Kashmir High Court · (2023) 12 J&K CK 0016

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High Courts13 Dec 2023Allowed

Shahid Nazir Malik Vs Union Territory Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2023) 12 J&K CK 0015

Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8

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High Courts12 Dec 2023Dismissed

Bashir Ahmad Bhat Vs Union Territory Of Jammu And Kashmir

Jammu And Kashmir High Court · (2023) 12 J&K CK 0019

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437, 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 19, 24, 27A, 37, 37(1)(b)(ii)

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High Courts12 Dec 2023Disposed Of