High Courts28 Nov 2023Disposed Of
Director General Directorate Of Accounts And Treasuries J&K And Anr Vs Arif Hameed Ganie And Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0054
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 49 of 609
High Courts24 Nov 2023Disposed Of
Tarseem Lal Vs UT Of J&K Th. Principal Secretary And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0045
High Courts24 Nov 2023Dismissed
Pradeep Rajwal And Others Vs Yog Ra
Jammu And Kashmir High Court · (2023) 11 J&K CK 0044
Code Of Civil Procedure, 1908 — Order 2 Rule 2, Order 2 Rule 2(3), Order 7 Rule 11
High Courts24 Nov 2023
Sukhchain Singh, Ex-Constable Vs Union Of India And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0043
Border Security Force Rules, 1969 — Rule 45, 48, 51(iii)Border Security Force Act, 1968 — Section 19(a), 53
High Courts24 Nov 2023Disposed Of
Setia Steels And Ors Vs New Jan Trading Corporation
Jammu And Kashmir High Court · (2023) 11 J&K CK 0042
High Courts22 Nov 2023Allowed
Mohammad Rafi Vs Union Territory Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0050
Constitution Of India, 1950 — Article 226 Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts22 Nov 2023Disposed Of
Robkar Vs Jagdish Raj
Jammu And Kashmir High Court · (2023) 11 J&K CK 0049
High Courts21 Nov 2023Dismissed
Abdul Manan Vs Union Of Territory Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0052
Constitution Of India, 1950 — Article 226Jammu And Kashmir Agrarian Reforms Rules, 1977 — Rule 52Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8, 21(2), 22
High Courts21 Nov 2023Disposed Of
Vijay Jamwal Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0051
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 28, 28A
High Courts20 Nov 2023Disposed Of
Vijay Ganjoo Vs Syed Abid Rashid And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0053
High Courts20 Nov 2023Allowed
Abdul Ahad Ganie & Ors Vs Ut Of J&K & Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0046
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 323, 341
High Courts20 Nov 2023Allowed
Ajay Singh Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0041
Jammu And Kashmir Public Safety Act, 1978 — Section 8
High Courts20 Nov 2023
Khalid Hussain And Ors Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 11 J&K CK 0040
Indian Penal Code, 1860 — Section 147, 307, 323, 376Code Of Criminal Procedure, 1973 — Section 438, 438(1)Code Of Criminal Procedure, 1989 — Section 497A, 498A
High Courts20 Nov 2023Allowed
Vishal Sharma Vs UT Of Jammu And Kashmir And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0039
Constitution Of India, 1950 — Article 22Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13
High Courts18 Nov 2023Allowed
Ghulam Qadir Sheikh & Ors Vs UT Of J&K
Jammu And Kashmir High Court · (2023) 11 J&K CK 0048
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 336, 427, 451
High Courts18 Nov 2023Dismissed
Abdul Majid Ganai Vs State Of J&K And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0047
High Courts18 Nov 2023Disposed Of
Mohammad Younus Makroo Vs Union Territory Of J&K Thr And Others
Jammu And Kashmir High Court · (2023) 11 J&K CK 0034
Constitution Of India, 1950 — Article 22Unlawful Activities (Prevention) Act, 1967 — Section 13
High Courts17 Nov 2023Dismissed
M/S X Adventure Travels Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0038
Constitution Of India, 1950 — Article 12, 14, 16, 226, 299
High Courts17 Nov 2023Dismissed
Shabir Ahmad Bati Vs Mohammad Younis & Anr
Jammu And Kashmir High Court · (2023) 11 J&K CK 0037
Constitution Of India, 1950 — Article 13(2), 20, 142Jammu And Kashmir Right Of Prior Purchase Act, 1993 — Section 14(b)Delhi Special Police Establishment Act, 1946 — Section 6A
High Courts17 Nov 2023Dismissed
Ghulam Rasool Thoker Vs Financial Commr. & Ors
Jammu And Kashmir High Court · (2023) 11 J&K CK 0036
Jammu And Kashmir Land Revenue Act, 1996 — Section 13, 13(1)(a), 15(1)