High Courts15 Nov 2023Disposed Of

Jagar Singh Vs UT Of J&K And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0030

Constitution Of India, 1950 — Article 8, 19(1)(d), 21, 226Jammu And Kashmir Police Rules, 1960 — Rule 681, 698, 699, 702Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 201, 302
High Courts09 Nov 2023Dismissed

Rubina Akhter Vs National Investigation Agency And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0024

National Investigation Agency Act, 2008 — Section 21, 22Unlawful Activity (Prevention) Act, 1967 — Section 2(e), 16, 18, 20, 25(2), 25(2)(3), 25(3), 25(6), 26, 27, 28Indian Penal Code, 1860 — Section 121A, 122, 295A
High Courts07 Nov 2023Dismissed

Krishan Singh Vs Union Of India And Others

Jammu And Kashmir High Court · (2023) 11 J&K CK 0007

Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(2)(a)Army Pension Regulations, 1961 — Regulation 134National Bank For Agriculture And Rural Development Act, 1981 — Section 60(1)
High Courts06 Nov 2023Dismissed

Syed Asma Balki Vs Mudasir Shibzada

Jammu And Kashmir High Court · (2023) 11 J&K CK 0014

Protection Of Women From Domestic Violence Act, 2005 — Section 12, 29Code Of Criminal Procedure, 1973 — Section 397, 482