High Courts28 Sept 2021Disposed Of
Mohammad Asif Raina Vs Union Territory Of J&K And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0047
Constitution Of India, 1950 — Article 22(5)
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 11 of 37
High Courts28 Sept 2021Dismissed
Naveed Ahmad Tantray Vs UT Of J&K Through Sho P/S Dangiwacha
Jammu And Kashmir High Court · (2021) 09 J&K CK 0046
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 19, 22, 24, 27A, 29, 37, 42, 50
High Courts28 Sept 2021
Nisha Musharraf & Ors Vs State Of J&K & Anr
Jammu And Kashmir High Court · (2021) 09 J&K CK 0045
Jammu And Kashmir Khadi And Village Industries Board Act, 1965 — Section 3
High Courts28 Sept 2021Disposed Of
Kashmir Brick Kiln Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0044
High Courts28 Sept 2021Dismissed
Dr. Rafiq Masoodi Vs Central Bureau Of Investigation
Jammu And Kashmir High Court · (2021) 09 J&K CK 0043
Constitution Of India, 1950 — Article 136Jammu And Kashmir Prevention Of Corruption Act, 1949 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 468, 471
High Courts28 Sept 2021Allowed
Mohammad Ashraf Shah And Anr Vs Zahoor Ahmad Shah
Jammu And Kashmir High Court · (2021) 09 J&K CK 0042
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 115, Order 6 Rule 17
High Courts27 Sept 2021Dismissed
Union Of India Vs M/S Onkar Nath Bhalla
Jammu And Kashmir High Court · (2021) 09 J&K CK 0053
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 33(3), 34, 34(3), 37Limitation Act, 1963 — Section 5
High Courts27 Sept 2021Disposed Of
Reliance General Insurance Co. Ltd Vs Reno Sharma & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0052
High Courts27 Sept 2021Disposed Of
Shehwal Mahmood Vs University Of Jammu And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0051
High Courts27 Sept 2021Dismissed
R. K. Munshi Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0050
Jammu And Kashmir Civil Services (House Rent Allowance And City Compensation Allowance) Rules, 1992 — Rule 6(h), 6(h)(ii)
High Courts24 Sept 2021Dismissed
Firdous Kamran Shora Vs Union Of India & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0040
Constitution Of India, 1950 — Article 12, 226
High Courts24 Sept 2021Dismissed
Jalal-Ud-Din Mir & Others Vs State Of J&K Through Sho P/S Sumbal
Jammu And Kashmir High Court · (2021) 09 J&K CK 0039
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 363, 366, 376Code Of Criminal Procedure, 1973 — Section 161, 164A, 482Code Of Criminal Procedure, 1989 — Section 561A
High Courts24 Sept 2021Dismissed
M/S Venoos Furniture Vs SICOP And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0038
Constitution Of India, 1950 — Article 226
High Courts24 Sept 2021Allowed
Ghulam Qadir Bhat & Ors Vs Financial Commissioner (Revenue) & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0037
Jammu And Kashmir Land Revenue Act, 1996 — Section 15, 15(3), 32
High Courts24 Sept 2021Disposed Of
Pawan Kumar Vs Rattan Chand And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0036
High Courts24 Sept 2021Disposed Of
Durga Papers Mills And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0035
Constitution Of India, 1950 — Article 370
High Courts23 Sept 2021Disposed Of
Waheeda Yaseen Khan Vs State Of JK And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0041
High Courts22 Sept 2021
Ashiq Hussain Dar & Ors Vs Atul Duloo & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0034
High Courts22 Sept 2021Disposed Of
Sushil Pandit Vs State Of J&K And Another
Jammu And Kashmir High Court · (2021) 09 J&K CK 0033
Constitution Of India, 1950 — Article 19(2)Code Of Criminal Procedure, 1989 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 505
High Courts21 Sept 2021Allowed
Union Territory Of J&K And Others Vs Abdul Rashid Makroo
Jammu And Kashmir High Court · (2021) 09 J&K CK 0030