High Courts05 Oct 2021Dismissed
Prem Singh Andotra Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0038
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 10 of 37
High Courts05 Oct 2021Dismissed
Rattan Singh Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0037
Constitution Of India, 1950 — Article 14, 16
High Courts04 Oct 2021Disposed Of
Som Kumar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0035
Jammu And Kashmir Control Of Building Operations Act, 1988 — Section 7(1), 7(3), 8(1), 13
High Courts04 Oct 2021Dismissed
Kusum Gupta Vs Union Of India And Another
Jammu And Kashmir High Court · (2021) 10 J&K CK 0034
Income Tax Act, 1961 — Section 139, 153A
High Courts04 Oct 2021Dismissed
Rohit Chib And Others Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0033
Constitution Of India, 1950 — Article 309Jammu And Kashmir Appointment To Class-IV (Special Recruitment) Rules, 2020 — Rule 10(A)(ii)
High Courts04 Oct 2021Disposed Of
Manveer Singh And Anr Vs Kamla Sharma And Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0032
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 8 Rule 1, Order 8 Rule 9, Order 8 Rule 10
High Courts04 Oct 2021Dismissed
Shahzad Khalid Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0031
Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts01 Oct 2021Disposed Of
Sheetal Rani And Another Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 10 J&K CK 0030
Constitution Of India, 1950 — Article 142Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 354D, 354(D), 354(D)(1), 376, 458, 506
High Courts01 Oct 2021
Majid Farid Shapoo Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 10 J&K CK 0029
High Courts01 Oct 2021Dismissed
Mudassir Majeed Vs Irtifa Ayoub
Jammu And Kashmir High Court · (2021) 10 J&K CK 0028
Guardians And Wards, Act, 1890 — Section 12, 25
High Courts01 Oct 2021Disposed Of
Syed Tasaduq Hussain Qadiri & Ors Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0003
Jammu And Kashmir Administrative Service Rules, 2008 — Rule 5
High Courts01 Oct 2021Disposed Of
Farooq Ahmad Teli Vs UT Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0002
Land Acquisition Act, 1894 — Section 4
High Courts01 Oct 2021Dismissed
Zahoor Ahmad Wani Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 10 J&K CK 0001
Constitution Of India, 1950 — Article 226, 278, 295Code Of Civil Procedure, 1908 — Section 9Land Revenue Act, 1996 — Section 11, 13, 15
High Courts30 Sept 2021Disposed Of
Muzaffar Rashid Wani Vs District Registrar, ADC, Anantnag & Anr
Jammu And Kashmir High Court · (2021) 09 J&K CK 0055
Constitution Of India, 1950 — Article 226, 227Registration Act, 1908 — Section 72(1)Code Of Civil Procedure, 1908 — Section 115
High Courts29 Sept 2021Allowed
Abdul Qayoom Guroo And Others Vs Ajeet Kumar Sahoo And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0058
Constitution Of India, 1950 — Article 215, 323AAdministrative Tribunals Act, 1985 — Section 4, 4(1), 4(2), 5, 6, 7, 8, 9, 10, 11, 12, 13,, 14, 14(3), 15, 15(3), 17, 17(a), 17(b), 19, 29, 29(1), 29(2), 29(4), 29(4)(b)Contempt Of Courts Act, 1971 — Section 23
High Courts29 Sept 2021
Moulvi Peer Noor-Ul-Haq Vs Chief Engineer & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0057
High Courts29 Sept 2021Disposed Of
Dr. Ghulam Rasool Vs Union Of India & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0056
High Courts28 Sept 2021Disposed Of
Mohammad Maqbool Bhat & Ors Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0054
High Courts28 Sept 2021Disposed Of
Masood Ahmed Vs State Th. S.H.O P/S Mendhar
Jammu And Kashmir High Court · (2021) 09 J&K CK 0049
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 20, 21, 22, 29Code Of Criminal Procedure, 1973 — Section 94(91)Evidence Act, 1872 — Section 3, 65, 65A, 65B, 123, 124
High Courts28 Sept 2021Allowed
Mubarak Ahmad Dar Vs UT Of J&K And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0048
Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 13(2), 18, 19, 20, 38, 39Code Of Criminal Procedure, 1973 — Section 161, 164A