High Courts08 Oct 2021Disposed Of
Jawahar Lal Vs State And Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0009
Code Of Criminal Procedure, 1973 — Section 156(3), 190
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 9 of 37
High Courts07 Oct 2021Disposed Of
Shameema Akhter Vs Skims Medical College & Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0008
High Courts06 Oct 2021Disposed Of
Union Of India Vs K.B. Construction And Co. Engg
Jammu And Kashmir High Court · (2021) 10 J&K CK 0069
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 34, 34(3)Arbitration And Conciliation Act, 1996 — Section 31(7), 31(7)(a), 31(7)(b)Interest Act, 1978 — Section 2(b)
High Courts06 Oct 2021Allowed
Tariq Ahmad Waza Vs UT Of J&K Through SHO Ganderbal
Jammu And Kashmir High Court · (2021) 10 J&K CK 0051
Indian Penal Code, 1860 — Section 201, 323, 354, 392, 506Code Of Criminal Procedure, 1973 — Section 164, 320, 482
High Courts06 Oct 2021Dismissed
Jammu And Kashmir Minerals Ltd Vs Habibullah Ahanger And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0050
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 10(2), 10(2A)
High Courts06 Oct 2021Dismissed
Dr. Jahangir Rashid Beigh And Another Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0049
High Courts06 Oct 2021Disposed Of
Mohd. Rafeeq Bhat And Others Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0048
University Grants Commission (Minimum Standards And Procedure For Award Of M.Phil/Ph/D Degree) Regulations, 2009 — Regulation 13
High Courts06 Oct 2021Dismissed
State Of J&K Vs Prabhjot Singh Alias Kala
Jammu And Kashmir High Court · (2021) 10 J&K CK 0047
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21, 50
High Courts06 Oct 2021Allowed
Nisar Ahmed Ganai And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0046
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1990 — Section 11Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 1(2), 24, 24(1)(a), 26, 27, 28, 29, 30, 37, 114
High Courts06 Oct 2021Dismissed
Farooq Ahmed Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0045
Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 36, 36(4), 43Jammu And Kashmir Panchayati Raj Act, 1989 — Section 43
High Courts06 Oct 2021Allowed
Manzoor Ahmad Mir Vs Nasir Ahmad Wasil
Jammu And Kashmir High Court · (2021) 10 J&K CK 0007
Negotiable Instruments Act, 1881 — Section 138, 142Code Of Criminal Procedure, 1989 — Section 247, 417, 439, 439(5)Code Of Criminal Procedure, 1973 — Section 256, 401, 401(4)
High Courts06 Oct 2021Allowed
Nisar Ahmad Qazi Vs UT Of J&K & Another
Jammu And Kashmir High Court · (2021) 10 J&K CK 0006
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Code Of Criminal Procedure, 1973 — Section 161
High Courts06 Oct 2021Disposed Of
Khursheed Ahmad Kanna Vs UT Of J&K
Jammu And Kashmir High Court · (2021) 10 J&K CK 0005
Code Of Criminal Procedure, 1973 — Section 438, 439Prevention Of Corruption Act, 1988 — Section 7(2)Indian Penal Code, 1860 — Section 120B
High Courts06 Oct 2021Allowed
Ishfaq Ahmad Khan Vs UT Of J&K
Jammu And Kashmir High Court · (2021) 10 J&K CK 0004
Code Of Criminal Procedure, 1973 — Section 164, 435(1), 435(4), 439, 439(2)Indian Penal Code, 1860 — Section 363, 323, 376, 511Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 7, 8, 9, 29, 30, 31
High Courts05 Oct 2021Dismissed
Mohammad Yaqoob Lone And Others Vs Hamidullah Lone And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0044
Constitution Of India, 1950 — Article 227, 370Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1Jammu And Kashmir Land Revenue Act, 1996 — Section 118
High Courts05 Oct 2021Dismissed
Pride Of Kashmir Vs Jammu And Kashmir Bank Limited & Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0043
Constitution Of India, 1950 — Article 226, 233Recruitment Rules, 2019 — Rule 26Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 17A
High Courts05 Oct 2021Dismissed
Mohammad Yaqoob Wani Vs Union Territory Of JK & Anr
Jammu And Kashmir High Court · (2021) 10 J&K CK 0042
High Courts05 Oct 2021
Tafazul Hussain Parimoo And Another Vs Union Territory Of J&K Th. NIA And Another
Jammu And Kashmir High Court · (2021) 10 J&K CK 0041
High Courts05 Oct 2021Disposed Of
Viklang Chhatra Trust Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 10 J&K CK 0040
High Courts05 Oct 2021Disposed Of
Jasvinder Singh And Ors Vs State And Ors
Jammu And Kashmir High Court · (2021) 10 J&K CK 0039