High Courts15 Jan 2021Disposed Of
Mohammad Qadeer Paswal And Another Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 01 J&K CK 0020
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 37 of 37
High Courts15 Jan 2021Dismissed
Mehak Javid Vs J&K Professional Entrance Examination And Ors
Jammu And Kashmir High Court · (2021) 01 J&K CK 0019
Jammu And Kashmir. Reservation Rules, 2005 — Rule 17
High Courts15 Jan 2021Disposed Of
M/S Zahoor And Company Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 01 J&K CK 0018
Constitution Of India, 1950 — Article 14
High Courts12 Jan 2021Disposed Of
Nazir Ahmad Gilkar Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 01 J&K CK 0017