High Courts09 Sept 2021Dismissed
Piaray Lal Bhatt Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0014
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2021
724 judgments · page 13 of 37
High Courts09 Sept 2021Disposed Of
Parwez Sumuel Koul And Others Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0013
High Courts09 Sept 2021Dismissed
Om Parkash And Others Vs Bhupender Singh
Jammu And Kashmir High Court · (2021) 09 J&K CK 0008
Jammu And Kashmir Consumer Protection Act, 1987 — Section 3, 17Employees Insurance Act, 1948 — Section 75(3)
High Courts08 Sept 2021Disposed Of
Mohammad Maqbool Dar Vs UT Of JK And Anr
Jammu And Kashmir High Court · (2021) 09 J&K CK 0004
Constitution Of India, 1950 — Article 22(5)Unlawful Activities (Prevention) Act, 1967 — Section 19Code Of Criminal Procedure, 1973 — Section 161
High Courts07 Sept 2021Dismissed
Samiullah Bhat & Ors Vs UT Of J&K & Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0005
High Courts06 Sept 2021Dismissed
National Insurance Co. Ltd Vs Hajira And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0003
Motor Vehicles Act, 1988 — Section 66, 173
High Courts03 Sept 2021Disposed Of
Mushtaq Ahmad Khawaja Vs Government Of J&K And Ors
Jammu And Kashmir High Court · (2021) 09 J&K CK 0002
Constitution Of India, 1950 — Article 22(5)Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22
High Courts02 Sept 2021Dismissed
Mohammad Mudasir Mir Vs Mst Zareefa And Others
Jammu And Kashmir High Court · (2021) 09 J&K CK 0007
Code Of Criminal Procedure, 1973 — Section 488Code Of Criminal Procedure, 1989 — Section 561A
High Courts01 Sept 2021Dismissed
Ghulam Mohammad Matta Vs Mohammad Shafi Makroo
Jammu And Kashmir High Court · (2021) 09 J&K CK 0059
High Courts31 Aug 2021Disposed Of
Nisar Ahmed Sheikh Vs Riaz Jan Mast & Ors
Jammu And Kashmir High Court · (2021) 08 J&K CK 0024
High Courts27 Aug 2021Dismissed
Punjab And Sind Bank Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0025
Constitution Of India, 1950 — Article 226, 227Limitation Act, 1963 — Article 137Industrial Disputes Act, 1947 — Section 25F
High Courts20 Aug 2021Dismissed
Supinder Kour Vs MDN Edify Education Pvt. Ltd. And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0020
Arbitration And Conciliation Act, 1996 — Section 2(2), 8, 9, 11(6), 20, 20(1), 20(2), 20(3), 37Code Of Civil Procedure, 1908 — Section 16, 17, 18, 19, 20, 21
High Courts18 Aug 2021Disposed Of
Mir Behjat-Un-Nazir Vs Shazada Musharib And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0022
High Courts18 Aug 2021Dismissed
Bashir Ahmad Fargodoo Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0021
Constitution Of India, 1950 — Article 226Jammu And Kashmir Land Acquisition Act, 1934 — Section 4, 4(1), 9, 9(A)Code Of Civil Procedure, 1908 — Section 9
High Courts17 Aug 2021Dismissed
Rural Contractors Welfare Association & Ors Vs Union Territory Of JK & Ors
Jammu And Kashmir High Court · (2021) 08 J&K CK 0016
Constitution Of India, 1950 — Article 12, 226
High Courts17 Aug 2021Dismissed
Manzoor Ahmad Mir And Anr Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0015
Jammu And Kashmir Migrant Immovable Property (Preservation Protection And Restraint On Distress Sales) Act, 1997 — Section 3, 4, 5, 7, 14Jammu And Kashmir Transfer Of Property Act, 1920 — Section 138Jammu And Kashmir Alienation Of Land Act, Samvat 1995 — Section 4A
High Courts17 Aug 2021Dismissed
Shalimar Constructions And Others Vs Skuat (K) Shalimar, Srinagar & Ors
Jammu And Kashmir High Court · (2021) 08 J&K CK 0014
Constitution Of India, 1950 — Article 14, 21, 226Contract Act, 1872 — Section 4, 5
High Courts16 Aug 2021Disposed Of
Azad Ahmed Mir Vs Vs State (Now Union Territory) Of J&K
Jammu And Kashmir High Court · (2021) 08 J&K CK 0018
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 120B, 302, 342, 344, 363Armed Forces (Special Powers) Act, 1958 — Section 3Code Of Criminal Procedure, 1898 — Section 512
High Courts16 Aug 2021Dismissed
Shamshada Akhter And Others Vs Aijaz Parvaiz Shah And Others
Jammu And Kashmir High Court · (2021) 08 J&K CK 0017
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 2, 353, 354, 372, 373, 374, 377, 378, 379, 380, 482Negotiable Instruments Act, 1881 — Section 117, 125, 138, 138(2), 145, 147
High Courts10 Aug 2021Dismissed
State Of J&K Vs Rohit Kumar
Jammu And Kashmir High Court · (2021) 08 J&K CK 0013
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 343, 363, 376Code Of Criminal Procedure, 1973 — Section 342