High Courts09 Oct 2019Disposed Of
Khatija Bano & Anr Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 10 J&K CK 0015
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 468, 471
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 9 of 43
High Courts09 Oct 2019Disposed Of
Chattardev Singh Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 10 J&K CK 0014
Civil Services Regulations Of 1956 — Rule 242Civil Service Regulations Volume I — Article 242
High Courts09 Oct 2019Disposed Of
Maharaj Krishan Walloo Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 10 J&K CK 0013
Civil Services Regulations Of 1956 — Rule 242Civil Services Regulations Of 1956 — Article 242
High Courts09 Oct 2019
Granco Industries Construction Ltd Vs Union Of India & Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0012
Jammu And Kashmir Arbitration And Conciliation Act, 1997 — Section 11
High Courts09 Oct 2019Dismissed
Mohammad Afzal Bhat Vs Union Of India & Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0011
High Courts09 Oct 2019Dismissed
Nazira Begum Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0010
High Courts05 Oct 2019Dismissed
Dheeraj Kumar And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 10 J&K CK 0007
Jammu And Kashmir Panchayati Raj Act,1989 — Section 2(p), 2(0), 4, 17, 27, 27(3), 27(3)(2)(1), 27(3)(2), 28, 36, 36D2(cc), 41, 80Code Of Civil Procedure, 1908 — Section 89(2)(c), 89(2)(d)Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 102, 201
High Courts04 Oct 2019Dismissed
Sajad Ahmad Nawoo Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0008
Public Safety Act, 1953 — Section 15Constitution Of India, 1950 — Article 22(3)
High Courts04 Oct 2019Dismissed
Jammu And Kashmir board Of Professional Entrance Examinations Vs Vasundhara Sharma And Others
Jammu And Kashmir High Court · (2019) 10 J&K CK 0001
Jammu And Kashmir Rights Of Persons With Disabilities Act, 2018 — Section 32Indian Medical Council Act, 1956 — Section 33Rights Of Persons With Disabilities Act, 2016 — Section 32
High Courts03 Oct 2019Dismissed
Sumitra Devi Vs State And Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0002
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 494Constitution Of India, 1950 — Article 226
High Courts01 Oct 2019Disposed Of
Zahida Irfan Vs Hashmant Ali Yatoo & Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0009
High Courts01 Oct 2019Disposed Of
Khalid Hussain Khan Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0006
High Courts01 Oct 2019Disposed Of
Mohini Devi And Others Vs Kaniya Lal Pandit And Others
Jammu And Kashmir High Court · (2019) 10 J&K CK 0005
Code Of Criminal Procedure, 1973 — Section 24, 25
High Courts01 Oct 2019Disposed Of
Akriti Jasrotia Vs Chander Shekhar
Jammu And Kashmir High Court · (2019) 10 J&K CK 0004
Hindu Marriage Act, 1955 — Section 13
High Courts01 Oct 2019Dismissed
Ghulam Qadir & Ors Vs State And Ors
Jammu And Kashmir High Court · (2019) 10 J&K CK 0003
Hindu Adoptions And Maintenance Act, 1956 — Section 21Criminal Procedure Code, 1989 — Section 488Jammu And Kashmir Civil Services Regulation, 1956 — Section 240A,50(2)(O)
High Courts30 Sept 2019Disposed Of
Store Keepers Association Of CA &PD Ladakh Division Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0066
High Courts27 Sept 2019Allowed
Younis Nabi Naik Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0067
Code Of Criminal Procedure, 1973 — Section 164A, 173Explosive Substances Act, 1908 — Section 5Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B
High Courts27 Sept 2019Disposed Of
Institute Of Asian Medical Sciences & Anr Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0065
High Courts27 Sept 2019Disposed Of
Des Raj Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0008
Jammu And Kashmir Civil Service Regulations, 1956 — Rule 242Jammu And Kashmir Civil Service Regulations, 1956 — Article 242
High Courts27 Sept 2019Disposed Of
Bishamber Dass Gupta Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0007
Jammu And Kashmir Civil Service Regulations, 1956 — Article 242