High Courts24 Sept 2019Disposed Of
Pritam Chand Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0020
Civil Services Regulations Of 1956 — Rule 242Jammu And Kashmir Civil Service Regulations, 1956 — Article 242
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 11 of 43
High Courts24 Sept 2019Disposed Of
Shokit Ali And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0019
High Courts24 Sept 2019Disposed Of
M/s Incite Home Care Products Pvt. Ltd. And Ors Vs Punjab National Bank
Jammu And Kashmir High Court · (2019) 09 J&K CK 0018
High Courts23 Sept 2019Disposed Of
Bilal Ahmad Shah Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0071
High Courts23 Sept 2019Disposed Of
Shahid Ahmed Vs Skuast And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0028
Sher-E-Kashmir University Of Agricultural Sciences And Technology Act, 1982 — Section 25(4)
High Courts23 Sept 2019Disposed Of
Jammu Institute Of Ayurveda & Research Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0027
High Courts23 Sept 2019Disposed Of
Jamkash Vehicleades Private Limited And Another Vs Sansar Chand And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0026
High Courts20 Sept 2019Dismissed
Faisal Amin Mir Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0073
Public Safety Act, 1953 — Section 15Constitution Of India, 1950 — Article 22(3)
High Courts20 Sept 2019Disposed Of
Safeer Ahmad Pathan Vs Central Board Of School Education & Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0072
High Courts20 Sept 2019Allowed
Naresh Singh Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 09 J&K CK 0035
Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 9, 12Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 342Constitution Of India, 1950 — Article 21
High Courts20 Sept 2019Disposed Of
Sugra Jan And Anr Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0034
High Courts20 Sept 2019Dismissed
Nazir Hussain Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0033
Jammu And Kashmir Panchayati Raj Rules, 1996 — Rule 43
High Courts20 Sept 2019Allowed
Sonika Sharma & Anr Vs State Through P/S Bari Brahmana & Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0032
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 366
High Courts20 Sept 2019Dismissed
Kamal Kishore Vs Rajni Bala
Jammu And Kashmir High Court · (2019) 09 J&K CK 0031
Code Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 68, 69, 70, 71, 72, 73, 74, 488
High Courts20 Sept 2019Dismissed
State Of Jammu & Kashmir Vs Sukhpreet Singh
Jammu And Kashmir High Court · (2019) 09 J&K CK 0030
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 50
High Courts20 Sept 2019Dismissed
Koshalya Devi Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0029
High Courts19 Sept 2019Disposed Of
Sunita Kumari Vs Suresh Chahal
Jammu And Kashmir High Court · (2019) 09 J&K CK 0037
High Courts19 Sept 2019Dismissed
Avtar Singh And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0036
Jammu & Kashmir. Municipal Corporation Act, 2000 — Section 258
High Courts18 Sept 2019Dismissed
Umer Nawaz Khan Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0079
High Courts18 Sept 2019Disposed Of
Gulshan Bano And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0078