High Courts11 Sept 2019Dismissed
Altaf Ahmad Bhat Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0087
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 13 of 43
High Courts11 Sept 2019Dismissed
Fayaz Ahmad Bhat And Another Vs Union Of India And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0086
High Courts11 Sept 2019Dismissed
Farooq Ahmad Rather And Others Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0085
High Courts11 Sept 2019Disposed Of
Kamlesh Gupta Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0047
High Courts11 Sept 2019Dismissed
State Of Jammu & Kashmir And Others Vs Kuldeep Kumar And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0046
High Courts06 Sept 2019Dismissed
Ghulam Ahmad Dar Vs State Of Jammu & Kashmir Through SHO P/S Imam Sahib
Jammu And Kashmir High Court · (2019) 09 J&K CK 0092
Code Of Criminal Procedure, 1898 — Section 497AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 307, 323, 325, 447
High Courts06 Sept 2019Disposed Of
Suraj Manzoor Malik Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0091
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Unlawful Activities (Prevention) Act, 1967 — Section 3, 18, 20, 38, 39Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)
High Courts06 Sept 2019Disposed Of
Chanchal Singh Vs Behari Lal
Jammu And Kashmir High Court · (2019) 09 J&K CK 0051
Code Of Criminal Procedure, 1973 — Section 156(3)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 147, 148, 149, 153A, 307, 447, 323, 336, 452Arms Act, 1959 — Section 4, 25
High Courts06 Sept 2019Disposed Of
MunishaLalotra Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0050
High Courts06 Sept 2019Dismissed
M/S Prabhat Terepenes And Synthetics Ltd Vs Bank Of Baroda And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0049
State Financial Corporations Act, 1951 — Section 29, 29(1), 29(4)Transfer Of Property Act, 1882 — Section 69
High Courts06 Sept 2019Disposed Of
Dr. Tariq Parvez Kraipak Vs Rajinder Singh Jamwal & Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0048
Code Of Civil Procedure, 1908 — Section 10, 115, 151, Order 1 Rule 9, Order 1 Rule 10, Order 2 Rule 2
High Courts05 Sept 2019Disposed Of
Rayees Ahmad Parray Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0093
Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Jammu And Kashmir Public Safety Act, 1978 — Section 8(a), 13Constitution Of India, 1950 — Article 22, 22(5), 22(6)
High Courts05 Sept 2019Dismissed
Kanwarjit Singh Bedi Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0057
Jammu And Kashmir Requisitioning And Acquisition Of Immovable Property Rules, 1969 — Rule 9(7), 9(8), 9(9), 9(10), 9(11), 9(12), 9(13), 9(14)
High Courts05 Sept 2019Dismissed
Tanya Khan Afridi Vs Jammu And Kashmir board Of Professional Entrance Examination And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0056
Land Acquisition Act, 1894 — Section 11AConstitution Of India, 1950 — Article 141
High Courts05 Sept 2019Allowed
Suram Singh Vs Lal Chand & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0055
Code Of Civil Procedure, 1908 — Section 115(1), 152, Order 21 Rule 32Constitution Of Jammu And Kashmir, 1956 — Section 104
High Courts05 Sept 2019Partly Allowed
National Insurance Company Ltd Vs Prem Pal & Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0054
High Courts05 Sept 2019Dismissed
Yudhvir Singh Vs State & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0053
High Courts05 Sept 2019Disposed Of
Jammu And Kashmir Board Of Professional Entrance Examinations Vs Vasundhara Sharma And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0052
Jammu And Kashmir Reservation Act, 2004 — Section 9Jammu And Kashmir Rights Of Persons With Disability Act, 2018 — Section 2(s), 22, 31, 32, 33, 34, 39, 76, 83Rights Of Persons With Disabilities Act, 2016 — Section 32, 89, 96
High Courts02 Sept 2019Disposed Of
Naheeda Kussar And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0062
High Courts02 Sept 2019Disposed Of
Yasmeen Akhter And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 09 J&K CK 0061