High Courts02 Sept 2019Dismissed
Jagmohan Singh Tandon Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0060
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 14 of 43
High Courts02 Sept 2019Dismissed
Shakeel Hussain Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0059
Jammu And Kashmir Civil Services Decentralization & Recruitment Rules, 2010 — Rule 14(7)
High Courts02 Sept 2019Dismissed
Shabir Ahmed And Ors Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0003
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 164AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 342, 366, 376Code Of Criminal Procedure, 1898 — Section 561A
High Courts02 Sept 2019Dismissed
Shakeel Hussain Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 09 J&K CK 0002
Jammu And Kashmir Civil Services Decentralization & Recruitment Rules, 2010 — Rule 14, 14(7)
High Courts02 Sept 2019Dismissed
Regency Amusements Private Ltd Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 09 J&K CK 0001
Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)
High Courts30 Aug 2019Disposed Off
Iqbal Bano Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 08 J&K CK 0025
Constitution Of India, 1950 — Article 226
High Courts28 Aug 2019
Irshad Ahmad Bhat Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0028
Arms Act, 1959 — Section 7, 25Jammu And Kashmir Public Safety Act, 1978 — Section 8(a)Constitution Of India, 1950 — Article 22(5)
High Courts28 Aug 2019Allowed
Mubashir Ishrat Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0027
Jammu And Kashmir Public Safety Act, 1978 — Section 8, 13Code Of Criminal Procedure, 1973 — Section 161, 164AConstitution Of India, 1950 — Article 22, 22(5)
High Courts27 Aug 2019Dismissed
Hilal Ahmad Lone Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 08 J&K CK 0029
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 29, 37Code Of Criminal Procedure, 1973 — Section 161, 164A, 164A(1), 268, 269
High Courts27 Aug 2019Disposed Off
Tariq Hussain Saleem Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0026
Jammu And Kashmir Casual And Other Workers-Regular Engagement Rules, 2017 — Rule 11(b)
High Courts23 Aug 2019Allowed
Mohammad Rafiq Zargar Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0024
High Courts21 Aug 2019Allowed
Prinkle Mahajan Vs Shoba Sharma
Jammu And Kashmir High Court · (2019) 08 J&K CK 0019
Code Of Civil Procedure, 1908 — Order 5 Rule 17, Order 5 Rule 20
High Courts21 Aug 2019Dismissed
M/s New India Structure Pvt. Ltd And Others Vs Union Of India And Others
Jammu And Kashmir High Court · (2019) 08 J&K CK 0018
Electricity (Supply) Act, 1948 — Section 43, 43A, 43A(1), 43(1)(2), 43A(2)Constitution Of India, 1950 — Article 12, 14, 226
High Courts20 Aug 2019Disposed Off
Pahalgam Peoples Welfare Organization Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0017
High Courts19 Aug 2019Dismissed
Amri Devi And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 08 J&K CK 0022
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 304B, 497(C), 498A
High Courts19 Aug 2019Dismissed
Kuldeep Sharma Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 08 J&K CK 0021
High Courts19 Aug 2019
IRA Leo A/W Connected Matter Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 08 J&K CK 0020
High Courts19 Aug 2019Disposed Off
Vijay Kumar Thappa Vs State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2019) 08 J&K CK 0016
Constitution Of India, 1950 — Article 226
High Courts17 Aug 2019Disposed Off
Dr. Shami Kumar & Dr. Gaurav Singh Manhas Vs State Of Jammu & Kashmir & Ors
Jammu And Kashmir High Court · (2019) 08 J&K CK 0023
High Courts16 Aug 2019Disposed Off
Anant Singh Vs State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2019) 08 J&K CK 0015