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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 16 of 43

High Courts24 Jul 2019Dismissed

Wali Mohammad Bhat Vs State And Others

Jammu And Kashmir High Court · (2019) 07 J&K CK 0037

Jammu And Kashmir Land Revenue Act, 1996 — Section 11Code Of Civil Procedure, 1977 — Section 100(1)(a), 100(1)(b), 100(1)(c)
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High Courts23 Jul 2019Dismissed

M/s Jain Palace through Rakesh Jain Vs Sandeep Singh

Jammu And Kashmir High Court · (2019) 07 J&K CK 0033

Jammu And Kashmir Transfer Of Property Act, 1920 — Section 11, 11(a), 11(b), 11(c), 11(f), 11(g), 12, 106Jammu And Kashmir Houses And Shops Rent Control Act, 1966 — Section 1, 1(3), 3Code Of Civil Procedure, 1908 — Section 11, Order 7 Rule 11, Order 23 Rule 1
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High Courts23 Jul 2019Disposed Off

Harjinder Singh Vs Sat Paul And Others

Jammu And Kashmir High Court · (2019) 07 J&K CK 0030

Constitution Of Jammu And Kashmir, 1956 — Section 104Code Of Civil Procedure, 1908 — Section 104(2), Order 7 Rule (11), Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)Administration Of Evacuee Property Act, 1950 — Section 31
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