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Jammu And Kashmir High Court judgments, 2019

860 judgments · page 18 of 43

High Courts01 Jul 2019Disposed Off

Pawan Kumar Kohli And Anr Vs State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2019) 07 J&K CK 0001

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(1)(d), 5(2)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 468, 471
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High Courts07 Jun 2019Dismissed

Mohan Lal Raina Vs Indu Raina And Anr

Jammu And Kashmir High Court · (2019) 06 J&K CK 0020

Protection of Women from Domestic Violence Act, 2010 — Section 2, 2(f), 2(s), 2(q), 12, 17, 18, 19, 20, 21, 22, 23, 29Code Of Criminal Procedure, 1898 — Section 561A
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High Courts07 Jun 2019Dismissed

Rakesh Choudhary And Ors Vs V And ana Choudhary

Jammu And Kashmir High Court · (2019) 06 J&K CK 0019

Protection of Women from Domestic Violence Act, 2005 — Section 4, 9, 9(2), 12, 12(1), 18, 19, 20, 21, 22, 23, 23(1), 23(2)Code Of Criminal Procedure, 1898 — Section 561ACode of Criminal Procedure, 1989 — Section 488
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High Courts07 Jun 2019

Ajay Kumar Vs State Of Jammu & Kashmir

Jammu And Kashmir High Court · (2019) 06 J&K CK 0018

Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 318, 376, 420Code Of Criminal Procedure, 1973 — Section 161
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High Courts06 Jun 2019Disposed Off

Manisha Sharma Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 06 J&K CK 0022

Constitution of Jammu And Kashmir, 1956 — Section 124Jammu And Kashmir Civil Service Decentralization And Recruitment Act, 2010 — Section 6, 13, 13(1), 13(2), 15Jammu And Kashmir Civil Services Decentralization And Recruitment Rules, 2010 — Rule 13, 13(4),
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High Courts04 Jun 2019Dismissed

State Vs Vijay Kumar And Anr

Jammu And Kashmir High Court · (2019) 06 J&K CK 0008

Code Of Criminal Procedure, 1973 — Section 164A, 174, 175, 342Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 302Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)
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High Courts03 Jun 2019

Mushtaq Ahmad Bhat Vs State Of Jammu & Kashmir And Ors

Jammu And Kashmir High Court · (2019) 06 J&K CK 0007

Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(3)Unlawful Activities (Prevention) Act, 1967 — Section 13Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(1)
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