High Courts12 Jul 2019Disposed Off
Farooq Ahmad Sheikh Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0021
Jammu And Kashmir Brick Kilns (Regulation) Act, 2010 — Section 4
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2019
860 judgments · page 17 of 43
High Courts12 Jul 2019Disposed Off
Parvaiz Ahmad Reshi Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0020
Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)
High Courts12 Jul 2019Disposed Off
Syed Imtiyaz Hyder Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0019
Code Of Criminal Procedure, 1973 — Section 161Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 21, 22|(1), 22(2), 22(3), 22(5)
High Courts12 Jul 2019Disposed Off
Mohammad Shafi Lone Vs State Of Jammu & Kashmir And Another
Jammu And Kashmir High Court · (2019) 07 J&K CK 0018
Constitution Of India, 1950 — Article 21, 22(1), 22(1), 22(2), 22(3), 22(3)(b), 22(5)
High Courts12 Jul 2019
Mohammad Maqbool Sheikh & Ors Vs Salam Teli & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0017
Code of Civil Procedure, 1908 — Section 107Jammu And Kashmir Agrarian Reforms Act 1976 — Section 19, 25Constitution Of Jammu And Kashmir, 1956 — Section 104
High Courts12 Jul 2019Disposed Off
Ulfat Ul Nisa Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0016
High Courts12 Jul 2019Disposed Off
Taskeen Ahmed Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0015
High Courts12 Jul 2019Disposed Off
National Insurance Co. Ltd Vs Naresh Kumar Sawhney & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0014
High Courts12 Jul 2019Dismissed
Kuldeep Singh Parihar Vs Director Local Bodies Jammu And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0013
High Courts11 Jul 2019Dismissed
Madhubala Tandon Vs State Of Jammu & Kashmir And Anr
Jammu And Kashmir High Court · (2019) 07 J&K CK 0012
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 397(1), 397(2), 482Code Of Criminal Procedure, 1898 — Section 561A
High Courts10 Jul 2019Disposed Off
Mohd. Zahoor & Ors Vs State Of Jammu & Kashmir And Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0011
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 109, 498ACode Of Criminal Procedure, 1898 — Section 561ACode Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts09 Jul 2019Disposed Off
Asha Rani And Another Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0009
High Courts09 Jul 2019Allowed
National Insurance Co. Ltd Vs Mohan Lal And Anr
Jammu And Kashmir High Court · (2019) 07 J&K CK 0008
High Courts08 Jul 2019Dismissed
Naveen Jandial and another Vs Child Welfare Committee
Jammu And Kashmir High Court · (2019) 07 J&K CK 0010
Hindu Adoptions And Maintenance Act, 1956 — Section 9, 9(4), 9(5)
High Courts08 Jul 2019Dismissed
Abdul Rashid And Anr Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0006
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 389, 426Jammu And Kashmir High Court Rules, 1999 — Rule 138(4)
High Courts03 Jul 2019
Save Th. Its Chairperson Vs State Of Jammu & Kashmir And & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0007
High Courts03 Jul 2019Disposed Off
Ajaz Hussain Vs State Of Jammu & Kashmir And Others
Jammu And Kashmir High Court · (2019) 07 J&K CK 0005
High Courts01 Jul 2019Disposed Off
Manzoor Ahmad Khawaja Vs State & Ors
Jammu And Kashmir High Court · (2019) 07 J&K CK 0004
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22, 37Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 3, 6, 9, 10, 11Constitution Of India, 1950 — Article 22(5)
High Courts01 Jul 2019Disposed Off
Saddam Hussain Reshi Vs State Of Jammu & Kashmir Through SHO P/S Bandipora
Jammu And Kashmir High Court · (2019) 07 J&K CK 0003
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21(c), 22, 29, 37, 50, 52, 57Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120BCode Of Criminal Procedure, 1973 — Section 161, 164A
High Courts01 Jul 2019Dismissed
Fayaz Ahmed Sheikh Vs State Of Jammu & Kashmir
Jammu And Kashmir High Court · (2019) 07 J&K CK 0002
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 22, 37, 50, 55, 57, 60Jammu And Kashmir High Court Rules, 1999 — Rule 138(3)