CourtKutchehry.com

COURT ARCHIVE

Jammu And Kashmir High Court judgments, 2019

860 judgments · page 8 of 43

High Courts15 Oct 2019Dismissed

Ahsan Ahmad Mirza And Others Vs Enforcement Directorate & Another

Jammu And Kashmir High Court · (2019) 10 J&K CK 0029

Prevention of Money-Laundering Act, 2002 — Section 1(2), 2(2), 2(y), 2(x), 2(iii), 2(1)(ia), 2(1)(u), 2(1)(y), 3, 4, 5(1), 8 (3)(a), 50(2), 50(3), 52(2), 52(3), 58(a), 58 (b), 60Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120A, 120B, 406, 409Indian Penal Code, 1860 — Section 107, 120A, 120B, 406, 409
Read judgment
High Courts15 Oct 2019Dismissed

Mushtaq Ahmad Peer Vs State Of Jammu & Kashmir And Others

Jammu And Kashmir High Court · (2019) 10 J&K CK 0028

Code Of Criminal Procedure, 1898 — Section 497D, 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 71, 120B, 201, 406, 409, 420Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
Read judgment
High Courts11 Oct 2019Dismissed

State Of Jammu & Kashmir And Others Vs Shubam Sangra

Jammu And Kashmir High Court · (2019) 10 J&K CK 0016

Juvenile Justice (Care And Protection Of Children) Act, 2000 — Section 7A, 64AJammu And Kashmir Juvenile Justice (Care And Protection Of Children) Act, 2013 — Section 7, 8, 13(3), 49, 52, 53Registration Of Births And Deaths Act, 1969 — Section 13(3), 19(3)
Read judgment