High Courts05 Jun 2018Disposed Of
ARVIND JANDYAL Vs STATE OF JAMMU & KASHMIR AND ORS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0013
COURT ARCHIVE
Jammu And Kashmir High Court judgments, 2018
935 judgments · page 34 of 47
High Courts05 Jun 2018Disposed Of
RAZWANA KAUSAR Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0012
High Courts05 Jun 2018Allowed
DEV LATA Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0010
High Courts05 Jun 2018
CITIZEN FORUM AND OTHERS Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0009
High Courts05 Jun 2018Disposed Of
RAZWANA KAUSAR Vs STATE OF Jammu & Kashmir AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0004
High Courts05 Jun 2018Dismissed
MAHESH SINGH JAMWAL Vs SHEIKH MOHD.ASLAM AND ANR
Jammu And Kashmir High Court · (2018) 06 J&K CK 0003
Civil Procedure Code, 1908 — Order 6 Rule 17
High Courts05 Jun 2018Disposed Of
DEV LATA Vs STATE OF Jammu & Kashmir AND OTHERS.
Jammu And Kashmir High Court · (2018) 06 J&K CK 0002
High Courts05 Jun 2018
SUMIT NAYYAR Vs STATE OF Jammu & Kashmir AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0001
High Courts04 Jun 2018Disposed Of
EXECUTIVE ENGINEER, PWD AND R AND B Vs COMMISSIONER WORKMEN’S COMPENSATION
Jammu And Kashmir High Court · (2018) 06 J&K CK 0008
Workman Compensation Act, 1923 — Section 4, 30
High Courts02 Jun 2018
LADAKH BUDDHIST ASSOCIATION Vs STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0007
High Courts01 Jun 2018Disposed Of
PINKI DEVI Vs STATE OF JAMMU & KASHMIR AND ORS
Jammu And Kashmir High Court · (2018) 06 J&K CK 0006
High Courts01 Jun 2018Disposed Of
RAJINDER NATH RAINA Vs STATE OF JAMMU & KASHMIR
Jammu And Kashmir High Court · (2018) 06 J&K CK 0005
Jammu and Kashmir State Ranbir Penal Code, 1989 — Section 471
High Courts31 May 2018Dismissed
ORIENTAL INSURANCE COMPANY VERSUS REKHA DEVI AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0062
High Courts31 May 2018Dismissed
SURAJ SHARMA AND OTHERS Vs UNION OF INDIA AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0061
High Courts31 May 2018Dismissed
DIN MOHD KHAN Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0060
High Courts31 May 2018Allowed
ASHA DEVI & ANR Vs STATE AND ORS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0059
High Courts31 May 2018Dismissed
DR. ARTI KHURANA Vs STATE OF JAMMU & KASHMIR AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0058
Constitution of India, 1950 — Article 14, 16Jammu & Kashmir Public Service Commission (Business and Procedure) Rules, 1980 — Rule 57
High Courts31 May 2018Allowed
SUNIL KUMAR BHAGAT Vs STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0057
High Courts31 May 2018Disposed Of
PAWAN KUMAR Vs STATE AND OTHERS
Jammu And Kashmir High Court · (2018) 05 J&K CK 0056
High Courts31 May 2018Dismissed
JASBINDER SINGH Vs STATE OF JAMMU & KASHMIR AND ANOTHER
Jammu And Kashmir High Court · (2018) 05 J&K CK 0055
Constitution of India, 1950 — Article 14, 16Jammu & Kashmir Public Service Commission (Business and Procedure) Rules, 1980 — Rule 57